High Courts24 Jan 1923Dismissed
Hub Ali and another Vs Emperor
Allahabad High Court · (1923) 01 AHC CK 0084
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,654 of 5,023
High Courts24 Jan 1923Dismissed
Musammat Sukhrani Kunwar Vs Bhukhan Singh and Others
Allahabad High Court · 71 Ind. Cas. 628
United Provinces Town Improvement Act, 1919 — Section 56, 59
High Courts24 Jan 1923Disposed Of
Musammat Anandi Vs Emperor
Allahabad High Court · AIR 1923 All 327 : 71 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 471Evidence Act, 1872-
High Courts23 Jan 1923Dismissed
Hulas Rai Vs P. Sohan Lal
Allahabad High Court · AIR 1923 All 443 : 71 Ind. Cas. 620
Specific Relief Act, 1877 — Section 54(s)
High Courts23 Jan 1923Dismissed
Ram Harakh Pandey Vs Babu Chuni Singh and Others
Allahabad High Court · AIR 1923 All 446 : 71 Ind. Cas. 649
High Courts23 Jan 1923Dismissed
Shakur Vs Husaini Bibi and Another
Allahabad High Court · (1923) 01 AHC CK 0019
High Courts19 Jan 1923Disposed Of
Jokhu Gadaria and Another Vs Deokinandan Pandey and Others
Allahabad High Court · AIR 1923 All 489 : 77 Ind. Cas. 630
High Courts19 Jan 1923
Lala Singh Vs Basdeo and Others
Allahabad High Court · AIR 1923 All 429 : 71 Ind. Cas. 768
Evidence Act, 1872 — Section 92Evidence Act, 1872 — Section 92Evidence Act, 1872 — Section 92
High Courts19 Jan 1923
Kundan and Another Vs Sobhanram and Another
Allahabad High Court · AIR 1923 All 375 : 71 Ind. Cas. 655
High Courts19 Jan 1923
Umrao Khan and Another Vs Emperor
Allahabad High Court · 71 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts19 Jan 1923
Hafiz Abdullah Vs Alli and Another
Allahabad High Court · AIR 1923 All 291 : 71 Ind. Cas. 640
High Courts18 Jan 1923Dismissed
S. Mohammad Ahmad and Others Vs Babu and Others
Allahabad High Court · (1923) 01 AHC CK 0076
High Courts18 Jan 1923
Sita Ram Vs Har Sahai
Allahabad High Court · AIR 1923 All 438 : 71 Ind. Cas. 619
High Courts18 Jan 1923
Peare Lal and Another Vs Ashraf Khan
Allahabad High Court · AIR 1923 All 213 : 71 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jan 1923Allowed
Badlu Singh Vs Panthu Singh
Allahabad High Court · AIR 1923 All 270 : 71 Ind. Cas. 474
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts16 Jan 1923Dismissed
Bhola Nath and Another Vs Ram Sahai
Allahabad High Court · 71 Ind. Cas. 472
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Jan 1923Dismissed
Fatteh Din Vs Umrao and Others
Allahabad High Court · (1923) 01 AHC CK 0052
High Courts16 Jan 1923
Syed Shabbir Husain and Another Vs Syed Ghulam Husain
Allahabad High Court · AIR 1923 All 437 : 72 Ind. Cas. 276
High Courts15 Jan 1923
Jasram and Others Vs Babu Amar Nath
Allahabad High Court · AIR 1923 All 439 : 71 Ind. Cas. 475
North Western Provinces Tenancy Act, 1901 — Section 202