High Courts10 Jan 1923
Badri Upadhia and Others Vs Dwarka Upadhia and Another
Allahabad High Court · AIR 1923 All 416 : 71 Ind. Cas. 559
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,656 of 5,023
High Courts09 Jan 1923Dismissed
Ram Charitra Vs Mohan Dei and Another
Allahabad High Court · AIR 1923 All 210 : (1923) ILR (All) 309
High Courts09 Jan 1923
Ram Charitra Vs Musammat Mohan Dei and Another
Allahabad High Court · 71 Ind. Cas. 488
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts09 Jan 1923
Lachman Das and Another Vs Mulchand and Another
Allahabad High Court · AIR 1923 All 411 : 71 Ind. Cas. 441
High Courts09 Jan 1923
Abul Nasar Rashiduddin Ahmad Khan Vs Lalta Prasad and Another
Allahabad High Court · AIR 1923 All 315 : 71 Ind. Cas. 1018
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts09 Jan 1923
(Firm) Kesho Das Ram Gopal Vs (Firm) Hazari Lal Chhanga Mal
Allahabad High Court · (1923) 01 AHC CK 0005
High Courts09 Jan 1923
Sahu Bisheshar Nath and Another Vs Abdul Wahid
Allahabad High Court · AIR 1923 All 382 : 75 Ind. Cas. 672
High Courts08 Jan 1923Allowed
Tika Ram Vs Dubo Shib Lal
Allahabad High Court · AIR 1923 All 401 : 71 Ind. Cas. 992
High Courts05 Jan 1923Dismissed
Sayad Amjad Ali Vs Sayad Wajid Ali
Allahabad High Court · (1923) 01 AHC CK 0083
High Courts05 Jan 1923Dismissed
Nur Muhammad Khan Vs Empror
Allahabad High Court · (1923) 01 AHC CK 0022
High Courts05 Jan 1923
Musammat Shib Dei Vs Musammat Kaniz Fatima and Others
Allahabad High Court · 73 Ind. Cas. 536
High Courts05 Jan 1923
Hari Singh Vs Harbans Lal
Allahabad High Court · AIR 1923 All 488 : 72 Ind. Cas. 491
High Courts04 Jan 1923Dismissed
Mahadeo Prasad Vs Musammat Hamidan and Others
Allahabad High Court · AIR 1923 All 271 : (1923) ILR (All) 304 : 71 Ind. Cas. 457
High Courts04 Jan 1923Dismissed
Ram Sahai and Another Vs Binode Bihari Ghosh
Allahabad High Court · AIR 1923 All 151 : (1923) ILR (All) 306
High Courts03 Jan 1923Dismissed
Ram Sahai and Another Vs Binod Behari Ghose
Allahabad High Court · 71 Ind. Cas. 402
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47
High Courts03 Jan 1923Dismissed
Khetal and Others Vs Emperor
Allahabad High Court · 73 Ind. Cas. 62
Evidence Act, 1872 — Section 24, 27
High Courts03 Jan 1923Dismissed
Emperor Vs Khetal and Others
Allahabad High Court · (1923) ILR (All) 300
High Courts02 Jan 1923Disposed Of
Musammat Akbari Begum and Others Vs Shaikh Zamin Ali and Others
Allahabad High Court · 79 Ind. Cas. 402
Limitation Act, 1963 — Section 5
High Courts22 Dec 1922Disposed Of
Abdul Baqi Khan Vs Sadiq Ali and Abdul Karim
Allahabad High Court · (1923) ILR (All) 290
High Courts22 Dec 1922
Sita Ram and Others Vs Chait Ram
Allahabad High Court · AIR 1923 All 257 : 71 Ind. Cas. 447