High Courts13 Dec 1922Allowed
Sakat Mul and Others Vs Musammat Katori, Minor through Daulat Ram
Allahabad High Court · AIR 1923 All 265 : 71 Ind. Cas. 376
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,658 of 5,023
High Courts13 Dec 1922
Sahu Nand Ram Vs Musammat Hira Devi and Others
Allahabad High Court · AIR 1923 All 249 : 73 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts12 Dec 1922Allowed
Ali Ahmad and Others Vs Kishan Prasad
Allahabad High Court · 71 Ind. Cas. 289
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Dec 1922Allowed
Firm Basdeo Budhsen Vs Niaz Ahmad Khan
Allahabad High Court · (1922) 12 AHC CK 0051
High Courts11 Dec 1922Dismissed
Shambhu Dyal Singh and Others Vs Iswar Saran and Others
Allahabad High Court · AIR 1923 All 306 : 75 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts11 Dec 1922
Nanoo Vs Emperor through the Municipal Board
Allahabad High Court · AIR 1923 All 483 : 71 Ind. Cas. 359
Criminal Procedure Code, 1898 (CrPC) — Section 556
High Courts11 Dec 1922
Deoki Dube and Others Vs Uma Dat and Others
Allahabad High Court · AIR 1923 All 369 : 71 Ind. Cas. 292
Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
High Courts08 Dec 1922Disposed Of
Dina Singh and Others Vs Lala Devi Chand
Allahabad High Court · AIR 1923 All 263 : 71 Ind. Cas. 529
High Courts08 Dec 1922Allowed
Bhagwan Sahai Vs Gopal Rai
Allahabad High Court · (1922) 12 AHC CK 0046
High Courts08 Dec 1922
Ram Dayal Vs Mithoo Lal and Others
Allahabad High Court · AIR 1923 All 410 : 71 Ind. Cas. 287
High Courts07 Dec 1922Dismissed
Lala Khunnu Mal and Another Vs Indarpal Singh and Others
Allahabad High Court · AIR 1923 All 183 : 71 Ind. Cas. 278
Transfer of Property Act, 1882 — Section 103, 84
High Courts07 Dec 1922Dismissed
Kannu Mal and Another Vs Indrapal Singh and Others
Allahabad High Court · AIR 1922 All 147 : (1923) ILR (All) 273
High Courts07 Dec 1922
Lakhu and Others Vs Sardar Lal Singh and Another
Allahabad High Court · AIR 1923 All 399 : 71 Ind. Cas. 265
High Courts07 Dec 1922
Khan Bahadur Mohammad Asghar Ali Khan Vs Rammon
Allahabad High Court · AIR 1923 All 378 : 71 Ind. Cas. 432
North Western Provinces Revenue Act, 1873 — Section 66Uttar Pradesh Land Revenue Act, 1901 — Section 86
High Courts06 Dec 1922
Abdullah Khan and Another Vs Mahbubullah Khan
Allahabad High Court · AIR 1923 All 485 : 76 Ind. Cas. 556
High Courts05 Dec 1922
Jhinku Singh Vs Sital Singh
Allahabad High Court · (1923) ILR (All) 263 : 74 Ind. Cas. 134
High Courts05 Dec 1922Allowed
Priya Lal Vs Bohra Champa Ram and Another
Allahabad High Court · (1923) ILR (All) 268 : 79 Ind. Cas. 498
High Courts05 Dec 1922
Girja Nand Vs His Highness the Maharaja Parbhu Narain Singh, Kashi Naresh and Others
Allahabad High Court · AIR 1923 All 398 : 75 Ind. Cas. 605
North Western Provinces Tenancy Act, 1901 — Section 96