High Courts05 Dec 1922
Syed Shamshul Hasan and Others Vs Syed Hasan
Allahabad High Court · 71 Ind. Cas. 296
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,659 of 5,023
High Courts05 Dec 1922
Musammat Durga and Another Vs Babu Ram and Another
Allahabad High Court · 75 Ind. Cas. 596
High Courts04 Dec 1922Disposed Of
Raj Narain Mal and Another Vs Santi Lal and Another
Allahabad High Court · AIR 1923 All 203 : 79 Ind. Cas. 85
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1908 — Article 181Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Dec 1922Dismissed
Harihar Prasad Vs Udai Nath Sah
Allahabad High Court · (1923) ILR (All) 260 : 74 Ind. Cas. 113
High Courts01 Dec 1922Dismissed
Gaya Prasad and Another Vs Methai Lal and Others
Allahabad High Court · 75 Ind. Cas. 624
High Courts01 Dec 1922Allowed
Emperor Vs Durga Prasad and Others
Allahabad High Court · (1923) ILR (All) 258
High Courts01 Dec 1922Dismissed
Makhan Lal Vs Badri Prasad and others
Allahabad High Court · (1922) 12 AHC CK 0007
High Courts29 Nov 1922Dismissed
Bhagwati Shukul Vs Ram Jatan Tewari and Others
Allahabad High Court · AIR 1922 All 381 : 73 Ind. Cas. 648
High Courts29 Nov 1922Dismissed
Dina Nath Vs Nek Ram
Allahabad High Court · AIR 1923 All 175 : 74 Ind. Cas. 75
Penal Code, 1860 (IPC) — Section 193
High Courts29 Nov 1922Allowed
Wali Muhammad and another Vs Antoo Koeri
Allahabad High Court · (1922) 11 AHC CK 0066
High Courts29 Nov 1922Dismissed
Janki Ram and Others Vs Misri Lal
Allahabad High Court · AIR 1923 All 377 : 71 Ind. Cas. 382
High Courts28 Nov 1922Dismissed
Suraj Mal and Another Vs Nathwa and Others and Amin Kunwar and Another
Allahabad High Court · AIR 1923 All 161 : 76 Ind. Cas. 983
High Courts28 Nov 1922Dismissed
Nathwa and Others Vs Suraj Mal and Another and Amin Kunwar and Another
Allahabad High Court · (1923) ILR (All) 255
High Courts28 Nov 1922
Ghulam Husain and Others Vs Ganesh Lal and Others
Allahabad High Court · 75 Ind. Cas. 619
High Courts27 Nov 1922Dismissed
Baba and Others Vs Sukkha and Others
Allahabad High Court · AIR 1923 All 165 : 77 Ind. Cas. 918
High Courts27 Nov 1922Dismissed
Moulvi Ahmad Husain Vs Sirajuddin
Allahabad High Court · 75 Ind. Cas. 616
High Courts27 Nov 1922Allowed
Ram Kishore and Others Vs Abdul Karim and Others
Allahabad High Court · AIR 1923 All 173 : 77 Ind. Cas. 909