High Courts16 Nov 1922Dismissed
Ddit Narain Lal and Another Vs Ram Lachhman Rao and Others
Allahabad High Court · 77 Ind. Cas. 933
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,661 of 5,023
High Courts16 Nov 1922Dismissed
Syed Fazal Haq Vs Aziz Hasan and Others
Allahabad High Court · AIR 1923 All 163 : 77 Ind. Cas. 940
High Courts16 Nov 1922Dismissed
Durga Prasad and Others Vs Emperor
Allahabad High Court · 71 Ind. Cas. 501
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts16 Nov 1922Allowed
Hardeo Prasad Vs Damodar Prasad
Allahabad High Court · AIR 1923 All 119 : 71 Ind. Cas. 424(1)
High Courts16 Nov 1922Dismissed
Muhammad Altaf Ali Khan Vs Rani Phool Kunwari
Allahabad High Court · AIR 1923 All 367 : 71 Ind. Cas. 400
High Courts16 Nov 1922
Emperor Vs Durga Prasad and Others
Allahabad High Court · AIR 1922 All 211 : (1923) ILR (All) 223
High Courts15 Nov 1922Dismissed
Mahadeo Vs Ram Bharose and Another
Allahabad High Court · AIR 1923 All 365 : 75 Ind. Cas. 679
High Courts15 Nov 1922Dismissed
Darshan Lal and Others Vs Shibji Maharaj Birajman
Allahabad High Court · AIR 1923 All 120 : 71 Ind. Cas. 420
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts15 Nov 1922Dismissed
Kanhaiya Lal Vs Chhakkan Lal
Allahabad High Court · (1923) ILR (All) 218
High Courts15 Nov 1922Dismissed
Aslah Khatun Vs Baldeo Prasad and Others
Allahabad High Court · AIR 1923 All 63 : 70 Ind. Cas. 70
High Courts15 Nov 1922
Nur Muhammad Veerjibhai Veelmahomed Vs Natwar Lal and Others
Allahabad High Court · AIR 1923 All 112 : (1923) ILR (All) 220
High Courts15 Nov 1922
Shibji Maharaj Birajman Vs Darshan Lal and Others and Ram Lal and Others
Allahabad High Court · (1923) ILR (All) 215
High Courts15 Nov 1922
Chakkhan Lal Vs Kanhaiya Lal
Allahabad High Court · AIR 1923 All 118 : 69 Ind. Cas. 921
Court Fees Act, 1870 — Article 1(I)
High Courts15 Nov 1922
Sita Ram Vs Rewa Ram and Others
Allahabad High Court · AIR 1923 All 366 : 71 Ind. Cas. 390
High Courts15 Nov 1922
Noor Mahomed Veerjibhai Veelmahomed Vs Natwar Lal and Others
Allahabad High Court · 71 Ind. Cas. 452
Registration Act, 1908 — Section 17
High Courts14 Nov 1922Allowed
Badri Singh Vs Tulsi Ram
Allahabad High Court · AIR 1923 All 186 : 79 Ind. Cas. 82
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88Civil Procedure Code, 1908 (CPC) — Order 21 Rule 88
High Courts14 Nov 1922Disposed Of
Jhabbu and Another Vs Musammat Batul and Others
Allahabad High Court · AIR 1923 All 146 : (1923) ILR (All) 208 : 73 Ind. Cas. 299
High Courts14 Nov 1922Disposed Of
Tulsi Ram Vs Badri Singh
Allahabad High Court · (1923) ILR (All) 203
High Courts14 Nov 1922
Kamal Khan Vs Nizamuddin
Allahabad High Court · AIR 1923 All 123 : 71 Ind. Cas. 412
Negotiable Instruments Act, 1881 (NI) — Section 87
High Courts14 Nov 1922
Keshri and Others Vs Bhawani Rai and Others
Allahabad High Court · AIR 1923 All 456 : 76 Ind. Cas. 473