High Courts02 Nov 1922
The Hon''ble Rai Bahadur Pandit Sadanand Pandey Vs Sheikh Tufail Ahmad and Another
Allahabad High Court · AIR 1923 All 115 : 79 Ind. Cas. 486
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,663 of 5,023
High Courts02 Nov 1922
M. Fakirullah Khan Vs Baldeo Sahai and Others
Allahabad High Court · AIR 1923 All 185 : 79 Ind. Cas. 225
Soldiers (Litigation) Act, 1915 — Section 4
High Courts02 Nov 1922
Raja Birj Narain Rai Vs Babu Kedar Nath and Others
Allahabad High Court · AIR 1923 All 57 : 71 Ind. Cas. 836
High Courts01 Nov 1922Disposed Of
Udit Narain Singh Vs Randhir Singh
Allahabad High Court · AIR 1923 All 58 : 69 Ind. Cas. 971
Specific Relief Act, 1877 — Section 42
High Courts01 Nov 1922
Randhir Singh Vs Udit Narain Singh
Allahabad High Court · (1923) ILR (All) 169
High Courts01 Nov 1922
Deo Datt Vs Emperor
Allahabad High Court · AIR 1923 All 90 : 71 Ind. Cas. 54
Criminal Procedure Code, 1898 (CrPC) — Section 533
High Courts01 Nov 1922
Ram Prasad Vs Emperor
Allahabad High Court · 71 Ind. Cas. 505
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239
High Courts30 Oct 1922Dismissed
Thakurji Maharaj Vs Anant Bharthi and Another
Allahabad High Court · AIR 1922 All 538 : 69 Ind. Cas. 834
High Courts27 Oct 1922Dismissed
Gopi Das Vs Madho Lal
Allahabad High Court · 76 Ind. Cas. 527
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts27 Oct 1922Allowed
Hargayan Vs Emperor
Allahabad High Court · AIR 1923 All 83 : 76 Ind. Cas. 191
Penal Code, 1860 (IPC) — Section 215
High Courts27 Oct 1922Allowed
Bhirgunath Rai Vs Apnarain Rai and Others
Allahabad High Court · AIR 1923 All 445 : (1923) ILR (All) 157 : 71 Ind. Cas. 455
High Courts27 Oct 1922Disposed Of
Kanhai Lal and Others Vs Jai Lal and Others
Allahabad High Court · AIR 1923 All 54 : (1923) ILR (All) 164 : 69 Ind. Cas. 840
High Courts26 Oct 1922Dismissed
Chhiddu Singh and Others Vs Jhanjhan Rai and Others
Allahabad High Court · (1923) ILR (All) 154
High Courts26 Oct 1922
Chiddu Singh and Others Vs Jhanjhan Rai and Others
Allahabad High Court · AIR 1923 All 261 : 80 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 9Court Fees Act, 1870 — Section 7(9)
High Courts25 Oct 1922
Firm Hazari Lal-Chhanga Mal Vs Sohan Lal and Another
Allahabad High Court · AIR 1923 All 407 : 75 Ind. Cas. 609
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts24 Oct 1922Dismissed
Moti Ram Vs E.H. Roowell and Another
Allahabad High Court · AIR 1923 All 159 : 76 Ind. Cas. 749
Provincial Insolvency Act, 1920 — Section 28
High Courts24 Oct 1922Disposed Of
Anjuman-Un-Nissa Bibi Vs Mukarram Ali Khan and Asghar Ali Khan
Allahabad High Court · (1923) ILR (All) 152
High Courts24 Oct 1922Allowed
Chhatur Kunwar Vs Jagannath Prasad
Allahabad High Court · (1923) ILR (All) 149