High Courts24 Oct 1922
Jagannath Prasad Vs Chhatur Kunwar
Allahabad High Court · 79 Ind. Cas. 308
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,664 of 5,023
High Courts24 Oct 1922
Durga Prasad Vs Het Ram and Others
Allahabad High Court · AIR 1923 All 79 : 77 Ind. Cas. 91
High Courts24 Oct 1922
Mukarram Ali Khan Vs Anjuman-un-Nissa Bibi
Allahabad High Court · 69 Ind. Cas. 836
High Courts24 Oct 1922
Sital Prasad Vs Badri Prasad
Allahabad High Court · AIR 1923 All 53 : 69 Ind. Cas. 647
High Courts23 Oct 1922Dismissed
Jhunwa and Others Vs The Municipal Board of Dhampur
Allahabad High Court · AIR 1923 All 179 : (1923) ILR (All) 267
High Courts23 Oct 1922Dismissed
Asghar Ali Khan Vs Bharat Indu and Others
Allahabad High Court · (1923) ILR (All) 148
High Courts23 Oct 1922
Jhunwa and Others Vs The Municipal Board
Allahabad High Court · 71 Ind. Cas. 291
Uttar Pradesh Municipalities Act, 1916 — Section 326
High Courts23 Oct 1922
Bharat Indu and Others Vs Asghar Ali Khan
Allahabad High Court · AIR 1923 All 460 : 73 Ind. Cas. 453
High Courts16 Oct 1922Allowed
Gajraj Singh and Others Vs Emperor
Allahabad High Court · AIR 1922 All 528 : 71 Ind. Cas. 213
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Oct 1922Dismissed
Emperor Vs Musammat Bashiran and Others
Allahabad High Court · AIR 1923 All 479 : 83 Ind. Cas. 483
Criminal Procedure Code, 1898 (CrPC) — Section 439, 497(3)Penal Code, 1860 (IPC) — Section 302
High Courts16 Sept 1922
Ganga Prasad Vs Emperor
Allahabad High Court · 76 Ind. Cas. 568
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts13 Sept 1922Dismissed
Emperor Vs Kale
Allahabad High Court · (1923) ILR (All) 143 : 74 Ind. Cas. 270
High Courts19 Aug 1922Disposed Of
Gokal and Others Vs Emperor
Allahabad High Court · 71 Ind. Cas. 503
Penal Code, 1860 (IPC) — Section 352
High Courts19 Aug 1922Disposed Of
Emperor Vs Gokal and Others
Allahabad High Court · (1923) ILR (All) 142
High Courts08 Aug 1922
Ram Bilas Vs Lachmi Narain
Allahabad High Court · AIR 1923 All 84 : (1923) ILR (All) 140 : 71 Ind. Cas. 684
High Courts03 Aug 1922Dismissed
Chaturbhuj Vs Emperor
Allahabad High Court · AIR 1922 All 529 : 71 Ind. Cas. 110
Penal Code, 1860 (IPC) — Section 385