COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,665 of 5,023

High Courts03 Aug 1922Dismissed

Emperor Vs Chaturbhuj

Allahabad High Court · (1923) ILR (All) 137

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High Courts02 Aug 1922Dismissed

Chhote Lal Vs Chhedi Lal

Allahabad High Court · (1923) ILR (All) 135

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High Courts02 Aug 1922

Hira Lal Vs Emperor

Allahabad High Court · 71 Ind. Cas. 256

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High Courts02 Aug 1922

Chhotay Lal Vs Chhedi Lal

Allahabad High Court · AIR 1923 All 149 : 73 Ind. Cas. 341

Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)Penal Code, 1860 (IPC) — Section 182

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High Courts27 Jul 1922Allowed

Irshad Muhammad Khan Vs Jwala Prasad

Allahabad High Court · (1922) 07 AHC CK 0066

North Western Provinces Tenancy Act, 1901 — Section 160

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High Courts27 Jul 1922Dismissed

Bechu Chaube and Another Vs Emperor

Allahabad High Court · AIR 1923 All 81 : 71 Ind. Cas. 115

Criminal Procedure Code, 1898 (CrPC) — Section 342, 537

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High Courts27 Jul 1922Dismissed

Narain Prasad Nigam and Others Vs Emperor

Allahabad High Court · AIR 1923 All 85 : 71 Ind. Cas. 243

Criminal Procedure Code, 1898 (CrPC) — Section 435

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High Courts27 Jul 1922Dismissed

Sipahi Singh and Others Vs Emperor

Allahabad High Court · 71 Ind. Cas. 234

Penal Code, 1860 (IPC) — Section 302

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High Courts27 Jul 1922Allowed

Gajadhar Mahton Vs Ambika Prasad Tiwari and Others

Allahabad High Court · AIR 1923 All 78 : (1923) ILR (All) 133 : 69 Ind. Cas. 645

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High Courts27 Jul 1922Dismissed

Bishnate Singh Vs Musammat Ram Sri

Allahabad High Court · 76 Ind. Cas. 525

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High Courts27 Jul 1922Dismissed

Emperor Vs Bechu Chaube and Another

Allahabad High Court · (1923) ILR (All) 124

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High Courts27 Jul 1922Dismissed

Emperor Vs Sipahi Singh and Others

Allahabad High Court · (1923) ILR (All) 130

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High Courts27 Jul 1922

Bhawani Bhikh Vs Sidh Narain and Another

Allahabad High Court · AIR 1923 All 18 : 70 Ind. Cas. 820

North Western Provinces Tenancy Act, 1901 — Section 22

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High Courts27 Jul 1922

In Re: Narain Prasad Nigam

Allahabad High Court · (1923) ILR (All) 128

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High Courts27 Jul 1922

Elahi Baksh and Another Vs Lala Suraj Narayan

Allahabad High Court · AIR 1923 All 464 : 76 Ind. Cas. 521

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High Courts26 Jul 1922Dismissed

Bansi Vs Ram Baran and Others

Allahabad High Court · AIR 1923 All 150 : 75 Ind. Cas. 751

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High Courts26 Jul 1922Dismissed

Ram Baran and Others Vs Bansi

Allahabad High Court · (1923) ILR (All) 185

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High Courts25 Jul 1922Disposed Of

Lallu Singh Vs Gur Narain and Others

Allahabad High Court · AIR 1922 All 467 : 68 Ind. Cas. 798

Transfer of Property Act, 1882 — Section 123, 129

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High Courts25 Jul 1922Disposed Of

Angnoo Singh and Others Vs Emperor

Allahabad High Court · AIR 1923 All 35 : 71 Ind. Cas. 865

Criminal Procedure Code, 1898 (CrPC) — Section 195

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High Courts25 Jul 1922Dismissed

Muzaffar-Ul-Hasan Vs Amir-Ud-Din and Another

Allahabad High Court · (1923) ILR (All) 107

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