High Courts11 Jul 1922Disposed Of
Mohindra Man Singh Vs Maharaj Singh
Allahabad High Court · AIR 1923 All 48 : 70 Ind. Cas. 132
Transfer of Property Act, 1882 — Section 58(c)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,667 of 5,023
High Courts11 Jul 1922
Collector of Moradabad Vs Chhotey Lal
Allahabad High Court · (1922) ILR (All) 514
Registration Act, 1908 — Section 35
High Courts11 Jul 1922
Jaini Lal Vs Firm Durga Prasad-Dau Dayal
Allahabad High Court · AIR 1923 All 334 : 75 Ind. Cas. 527
High Courts11 Jul 1922
Maharaja Singh Vs Mohindra Man Singh
Allahabad High Court · (1923) ILR (All) 72
High Courts08 Jul 1922Dismissed
Shafi-Ud-Din and Another Vs Musammat Hurmat and Others
Allahabad High Court · AIR 1923 All 10 : 70 Ind. Cas. 849
High Courts07 Jul 1922Dismissed
Jwala Prasad Vs Raghubir Prasad
Allahabad High Court · AIR 1923 All 17 : 70 Ind. Cas. 833
High Courts07 Jul 1922Allowed
Emperor Vs Dulla and Others
Allahabad High Court · (1923) ILR (All) 58 : 74 Ind. Cas. 1054
High Courts07 Jul 1922Dismissed
Sadiq Ali Vs Anwar Ali and Others
Allahabad High Court · (1923) ILR (All) 66
High Courts07 Jul 1922Allowed
Bhola Nath, Debi Das Vs Great Indian Peninsula Railway Company
Allahabad High Court · (1923) ILR (All) 56
High Courts07 Jul 1922Dismissed
Chhote Lal Vs Chandra Bhan
Allahabad High Court · (1923) ILR (All) 59
High Courts07 Jul 1922
The Great Indian Peninsular Railway Company Vs Firm Bhola Nath-Debi Das
Allahabad High Court · 70 Ind. Cas. 854
High Courts07 Jul 1922
Dr. Sadiq Ali Vs Anwar Ali and Others
Allahabad High Court · AIR 1923 All 44 : 70 Ind. Cas. 805
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, Order 43 Rule 1Limitation Act, 1963 — Section 5
High Courts07 Jul 1922
Chhotey Lal Vs Chandra Bhan
Allahabad High Court · AIR 1923 All 176 : 80 Ind. Cas. 1041
High Courts06 Jul 1922Dismissed
Syed Abdul Rauf Vs Raju Muhammad Shah and Another
Allahabad High Court · AIR 1923 All 340 : 75 Ind. Cas. 655
High Courts06 Jul 1922Disposed Of
Har Dayal Singh Vs Gar Dayal Singh
Allahabad High Court · AIR 1923 All 181 : 79 Ind. Cas. 542
High Courts06 Jul 1922Dismissed
Musammat Masita Bibi Vs Khuda Baksh
Allahabad High Court · AIR 1923 All 65 : 79 Ind. Cas. 246
Oaths Act, 1969 — Section 9
High Courts05 Jul 1922Disposed Of
Iqbal Haidar Khan and Another Vs Musammat Wasi Fatima Bibi and Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 358 : 74 Ind. Cas. 1004
High Courts05 Jul 1922Disposed Of
Devi Deen and Sons Vs Rohilkhand and Kumaun Railway
Allahabad High Court · AIR 1923 All 342 : 75 Ind. Cas. 669
High Courts05 Jul 1922Dismissed
Musammat Wasi Fatima Bibi Vs Iqbal Haidar Khan and Another and Lachmi Narain and Others
Allahabad High Court · (1923) ILR (All) 53
High Courts05 Jul 1922
J. Ovid Vs Seth Chanda Bhan
Allahabad High Court · AIR 1923 All 473 : 76 Ind. Cas. 650