High Courts27 Jun 1922Dismissed
Raja Narendra Bahadur Pal Vs Bafati
Allahabad High Court · AIR 1923 All 50 : (1923) ILR (All) 7
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,669 of 5,023
High Courts27 Jun 1922
Inderpal Singh Vs Bafati and Others
Allahabad High Court · 68 Ind. Cas. 985
North Western Provinces Tenancy Act, 1901 — Section 102, 167
High Courts23 Jun 1922Allowed
Jugal Kishore Vs Ram Narain and Another
Allahabad High Court · AIR 1923 All 199 : 80 Ind. Cas. 297
Contract Act, 1872 — Section 74
High Courts23 Jun 1922Dismissed
Durga Chowdhuri Vs Jagroop and Others
Allahabad High Court · AIR 1923 All 191 : 79 Ind. Cas. 232
North Western Provinces Tenancy Act, 1901 — Section 57(d)
High Courts23 Jun 1922
Musammat Dhola Kuar Vs Mathura Singh
Allahabad High Court · AIR 1923 All 341 : 75 Ind. Cas. 657
High Courts22 Jun 1922Dismissed
Mahant Kuber Das Vs Ram Din Kalwar
Allahabad High Court · 77 Ind. Cas. 927
High Courts22 Jun 1922Disposed Of
Ram Nain Misir and Others Vs Deoki Misir and Others
Allahabad High Court · AIR 1923 All 75 : 69 Ind. Cas. 912
High Courts22 Jun 1922Dismissed
Kuber Das Vs Ram Din Kalwar
Allahabad High Court · AIR 1923 All 14 : (1923) ILR (All) 5
High Courts22 Jun 1922
Peary Lal and Another Vs Jado Rai and Another
Allahabad High Court · AIR 1923 All 15 : 76 Ind. Cas. 618
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jun 1922
Shiam Sunder and Others Vs Emperor
Allahabad High Court · 76 Ind. Cas. 572
Penal Code, 1860 (IPC) — Section 498
High Courts21 Jun 1922Dismissed
Mahadeo Prasad and Others Vs Dhiraj Singh
Allahabad High Court · AIR 1923 All 7 : 77 Ind. Cas. 122
High Courts21 Jun 1922
Raza Ali Vs Moazzam Ali
Allahabad High Court · AIR 1923 All 12 : 70 Ind. Cas. 836(1)
High Courts21 Jun 1922
Sri Gangaji Cotton Mills Co., Ld. Vs East Indian Railway Co.
Allahabad High Court · 68 Ind. Cas. 961
Railways Act, 1890 — Section 80
High Courts16 Jun 1922Dismissed
Madho Das Vs Gokul Das and Another
Allahabad High Court · AIR 1922 All 478 : 68 Ind. Cas. 761
High Courts16 Jun 1922Dismissed
Chhotey Vs Emperor
Allahabad High Court · AIR 1923 All 33 : 69 Ind. Cas. 457
Penal Code, 1860 (IPC) — Section 27
High Courts16 Jun 1922Dismissed
Shuja-Ud-Din Ahmad Vs Emperor
Allahabad High Court · 68 Ind. Cas. 834
Penal Code, 1860 (IPC) — Section 408, 463, 477A
High Courts16 Jun 1922
Durga Prasad Vs Babu Lal and Others
Allahabad High Court · AIR 1922 All 195 : 67 Ind. Cas. 321
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Limitation Act, 1908 — Section 4
High Courts16 Jun 1922
Khiali and Another Vs Emperor
Allahabad High Court · AIR 1922 All 480 : 68 Ind. Cas. 41
Criminal Procedure Code, 1898 (CrPC) — Section 419, 421
High Courts16 Jun 1922
Mannu Khan Vs Chandi Prasad and Others
Allahabad High Court · AIR 1922 All 321 : 67 Ind. Cas. 826
Civil Procedure Code, 1908 (CPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 119, 250