High Courts05 Jul 1922
Chhajju and Others Vs Gokul
Allahabad High Court · AIR 1923 All 338 : 75 Ind. Cas. 593
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,668 of 5,023
High Courts04 Jul 1922Dismissed
Jugal Kishore Vs Great Indian Peninsula Railway and Another
Allahabad High Court · AIR 1923 All 22 : 68 Ind. Cas. 981
High Courts04 Jul 1922Dismissed
Partab Singh and Others Vs Bohra Nathu Ram and Another
Allahabad High Court · (1922) 07 AHC CK 0050
High Courts04 Jul 1922Allowed
Prasadi Lal and Another Vs Mohan Lal
Allahabad High Court · (1923) ILR (All) 46
High Courts04 Jul 1922Allowed
Jugal Kishore Vs The Great Indian Peninsula Railway and Another
Allahabad High Court · (1923) ILR (All) 43
High Courts04 Jul 1922Dismissed
Bohra Nathu Ram and Another Vs Partab Singh and Others
Allahabad High Court · (1923) ILR (All) 49
High Courts04 Jul 1922
Badri Prasad Vs Raj Kunwar
Allahabad High Court · AIR 1923 All 337 : 75 Ind. Cas. 686
High Courts03 Jul 1922Dismissed
Sahib Dayal Vs Meharban and Others
Allahabad High Court · (1923) ILR (All) 27
High Courts03 Jul 1922Dismissed
Emperor Vs Ashiq Husain Khan
Allahabad High Court · (1923) ILR (All) 25
High Courts30 Jun 1922Dismissed
Sardar Singh and Others Vs Kunj Bihari Lal and Others
Allahabad High Court · (1922) ILR (All) 503
High Courts29 Jun 1922Allowed
Ram Singh Vs Emperor
Allahabad High Court · AIR 1923 All 34 : 85 Ind. Cas. 44
Penal Code, 1860 (IPC) — Section 224, 323
High Courts29 Jun 1922Dismissed
Jairam Das Vs Raj Narain
Allahabad High Court · AIR 1921 All 405 : 70 Ind. Cas. 953
Evidence Act, 1872 — Section 91
High Courts29 Jun 1922Dismissed
Ram Sarup Vs Fakhr-Ullah Khan
Allahabad High Court · (1923) ILR (All) 18
High Courts29 Jun 1922Dismissed
Bahadur Singh and Another Vs Mohini Kunwar
Allahabad High Court · (1923) ILR (All) 13
High Courts29 Jun 1922
Fakhrullah Khan Vs Ram Sarup
Allahabad High Court · AIR 1923 All 64 : 68 Ind. Cas. 978
General Clauses Act, 1897 — Section 3(7)Limitation Act, 1908 — Section 13
High Courts28 Jun 1922Dismissed
Kohna Ram Vs Emperor
Allahabad High Court · AIR 1922 All 502 : 68 Ind. Cas. 32
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts28 Jun 1922Allowed
Firm Sushil Chandra Dass Vs Firm Ram Kishan Dass Brij Mohan
Allahabad High Court · (1922) 06 AHC CK 0064
High Courts28 Jun 1922Dismissed
Lala Durga Prasad and Others Vs Ganga Saran and Others
Allahabad High Court · AIR 1922 All 501 : 70 Ind. Cas. 763
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts27 Jun 1922Disposed Of
Musammat Hiria Vs Ram Adhin Singh
Allahabad High Court · AIR 1923 All 335 : 75 Ind. Cas. 553
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22North Western Provinces Tenancy Act, 1901 — Section 164