High Courts25 Jul 1922Disposed Of
Emperor Vs Angnu Singh and Others
Allahabad High Court · (1923) ILR (All) 109
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,666 of 5,023
High Courts25 Jul 1922Dismissed
Gur Narain Vs Lallu Singh and Harbans Singh and Others
Allahabad High Court · (1923) ILR (All) 115
High Courts25 Jul 1922
Amiruddin and Another Vs Muzaffar-ul-Hasan
Allahabad High Court · AIR 1923 All 55 : 69 Ind. Cas. 641
High Courts24 Jul 1922Allowed
Gopi Koeri Vs Musammat Raj Roop Koer and Another
Allahabad High Court · 78 Ind. Cas. 191
Transfer of Property Act, 1882 — Section 35
High Courts21 Jul 1922
Parsotam Das Kolapuri and Others Vs Lachmi Narain and Others
Allahabad High Court · AIR 1923 All 67 : 69 Ind. Cas. 688
High Courts21 Jul 1922
Oudh Narayan Singh and Others Vs Kauleshwar Sing
Allahabad High Court · AIR 1923 All 463 : 76 Ind. Cas. 516
High Courts19 Jul 1922Dismissed
Tirbeni Sahu Vs Lachmi Pande and Another
Allahabad High Court · AIR 1923 All 346 : 75 Ind. Cas. 666
North Western Provinces Tenancy Act, 1901 — Section 164, 196
High Courts19 Jul 1922Disposed Of
Munna Lal and Others Vs The Collector of Shahjahanpur
Allahabad High Court · (1923) ILR (All) 96
High Courts18 Jul 1922Disposed Of
Soha Lal and Another Vs Amba Prasad and Others
Allahabad High Court · 69 Ind. Cas. 685
High Courts17 Jul 1922Allowed
Kishen Singh and Others Vs Chhajju Singh and Others
Allahabad High Court · AIR 1923 All 206 : (1923) ILR (All) 90 : 79 Ind. Cas. 238
High Courts13 Jul 1922Dismissed
Balkishen Vs Raghubar Dayal
Allahabad High Court · (1922) 07 AHC CK 0046
High Courts13 Jul 1922Dismissed
Rajindra Prasad and Another Vs Kallu Tiwari and Others
Allahabad High Court · (1923) ILR (All) 79
High Courts13 Jul 1922Dismissed
Raghubar Dayal Vs Balkishan
Allahabad High Court · (1923) ILR (All) 81
High Courts13 Jul 1922Allowed
Sheo Charan Vs Panna Lal and Others
Allahabad High Court · AIR 1923 All 41 : (1923) ILR (All) 84 : 70 Ind. Cas. 917
High Courts13 Jul 1922
Kallu Tewari and Others Vs Rajinder Prasad and Another
Allahabad High Court · AIR 1923 All 56 : 70 Ind. Cas. 124
High Courts13 Jul 1922
Kalidin Vs Chandika Prasad and Others
Allahabad High Court · AIR 1923 All 182 : 79 Ind. Cas. 503
High Courts12 Jul 1922Dismissed
Musammat Bhaggo Vs Mata Prasad
Allahabad High Court · AIR 1923 All 462 : 76 Ind. Cas. 507
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts12 Jul 1922Dismissed
Raghubans Upadhya and Another Vs Indarjit Singh and Others
Allahabad High Court · AIR 1922 All 526 : 69 Ind. Cas. 683
High Courts12 Jul 1922Dismissed
Munna Lal Vs The East Indian Railway Company
Allahabad High Court · 82 Ind. Cas. 772
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72
High Courts12 Jul 1922Dismissed
Ram Gopal Vs Thakur Bakhtawar Singh and Another
Allahabad High Court · AIR 1922 All 508 : 70 Ind. Cas. 802
Contract Act, 1872 — Section 69Transfer of Property Act, 1882 — Section 55(1)(g)