High Courts07 Jun 1922
Jan and Son Vs Cameron A.
Allahabad High Court · 68 Ind. Cas. 679
Contract Act, 1872 — Section 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,671 of 5,023
High Courts06 Jun 1922Dismissed
William Fitzroy Howard Vs Doris May Howard and Thomas Dennet
Allahabad High Court · AIR 1923 All 43 : (1922) ILR (All) 728
High Courts06 Jun 1922
Bhoj Raj Vs Hardeva and Others
Allahabad High Court · (1922) ILR (All) 726 : 77 Ind. Cas. 140
Easements Act, 1882 — Section 59
High Courts05 Jun 1922Dismissed
Basdeo Ram Sarup Vs Dilsukhrai Sewak Ram
Allahabad High Court · AIR 1922 All 461 : 68 Ind. Cas. 783
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 83
High Courts05 Jun 1922Disposed Of
Kaltan Singh Vs Dharam Singh and Others
Allahabad High Court · 68 Ind. Cas. 794
High Courts05 Jun 1922Dismissed
Puttu Lal and Others Vs Daya Nand
Allahabad High Court · AIR 1922 All 499 : 68 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Jun 1922Dismissed
Daya Nand Vs Puttu Lal and Others
Allahabad High Court · (1922) ILR (All) 721
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Jun 1922
Ram Das and Another Vs Dubri Koeri
Allahabad High Court · AIR 1922 All 336 : (1922) ILR (All) 724 : 77 Ind. Cas. 139
High Courts05 Jun 1922
Kunj Behari Lal and Another Vs Abdul Hadi
Allahabad High Court · 77 Ind. Cas. 1032
High Courts05 Jun 1922
Mohammad Razi Khan and Others Vs Mohammad Askari Khan
Allahabad High Court · AIR 1922 All 485 : 70 Ind. Cas. 758
High Courts02 Jun 1922Disposed Of
Amba Prasad Vs Wahid Ullah and Others
Allahabad High Court · 68 Ind. Cas. 261
Transfer of Property Act, 1882 — Section 60
High Courts02 Jun 1922Dismissed
Roshan Lal and Others Vs Lallu and Others
Allahabad High Court · AIR 1922 All 443 : (1922) ILR (All) 714 : 68 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 64
High Courts02 Jun 1922Allowed
Musammat Fahiman and Others Vs Kammu and Others
Allahabad High Court · (1922) ILR (All) 712
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Jun 1922Disposed Of
Amba Prasad Vs Wahid-Ullah and Others
Allahabad High Court · AIR 1922 All 405 : (1922) ILR (All) 708
Transfer of Property Act, 1882 — Section 60, 82
High Courts02 Jun 1922
Sarju Prasad and Others Vs Gajadhar Lal and Others
Allahabad High Court · AIR 1922 All 497 : 77 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts01 Jun 1922Allowed
Jai Narain Singh and Another Vs Gita Pershad and Others
Allahabad High Court · 70 Ind. Cas. 862
High Courts01 Jun 1922
Dalip Singh Vs Khurshed Husain
Allahabad High Court · (1922) ILR (All) 706
Court of Wards Act — Section 37