High Courts13 Nov 1922Dismissed
Kuldip Chaube and Another Vs Jagnandan Chaube and Another
Allahabad High Court · AIR 1923 All 363 : 71 Ind. Cas. 299
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,662 of 5,023
High Courts13 Nov 1922Dismissed
Kumar Sainthwar Vs Bishun Mohan Sahai and Others
Allahabad High Court · 73 Ind. Cas. 651
High Courts13 Nov 1922Disposed Of
Ram Sarup and Others Vs Narain Das
Allahabad High Court · AIR 1923 All 141 : (1923) ILR (All) 198 : 69 Ind. Cas. 944
High Courts10 Nov 1922Disposed Of
Nur-Ud-Din Ahmad Vs Abdul Ghafur and Others And Karan Singh and Others
Allahabad High Court · (1923) ILR (All) 193
High Courts10 Nov 1922
Abdul Ghafur and Others Vs Nuruddin Ahmad
Allahabad High Court · AIR 1923 All 137 : 71 Ind. Cas. 411
High Courts09 Nov 1922Dismissed
Babu Nobin Chandra Bose and Another Vs Bandi
Allahabad High Court · 71 Ind. Cas. 370
High Courts09 Nov 1922Dismissed
Mahabir Chaube and Others Vs Dip Narain Chaube
Allahabad High Court · AIR 1923 All 140 : 76 Ind. Cas. 862
High Courts09 Nov 1922Dismissed
Ram Prasad and Another Vs Sumer Nath Pande and Others
Allahabad High Court · AIR 1923 All 134 : (1923) ILR (All) 191
High Courts09 Nov 1922
Bhagwati Shukul Vs Ram Jatan Tiwari and Others
Allahabad High Court · (1923) ILR (All) 297
High Courts08 Nov 1922
Ganeshi Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 88 : 71 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 239Public Gambling Act, 1867 — Section 3
High Courts07 Nov 1922Dismissed
Ram Narain Vs Somi and Another
Allahabad High Court · 74 Ind. Cas. 277
High Courts07 Nov 1922
Ram Kishun Ram Vs North-Western Railway and Another
Allahabad High Court · AIR 1923 All 122 : 77 Ind. Cas. 1020
High Courts06 Nov 1922Allowed
Krishna Datt Dube Vs Brij Lal and Others
Allahabad High Court · AIR 1923 All 269 : 80 Ind. Cas. 313
High Courts06 Nov 1922Dismissed
Ram Gajadhar and Others Vs Musammat Surtani
Allahabad High Court · AIR 1923 All 343 : 71 Ind. Cas. 381
High Courts06 Nov 1922Dismissed
Mussammat Kausilla Vs Sheo Zoor Koeri and others
Allahabad High Court · (1922) 11 AHC CK 0001
High Courts02 Nov 1922Dismissed
Sheikh Muhammad Shakur and Others Vs Sheikh Abdul Ghani and Another
Allahabad High Court · AIR 1923 All 362 : 71 Ind. Cas. 369
High Courts02 Nov 1922Dismissed
Rup Singh and Another Vs Bhullan Singh and Others
Allahabad High Court · AIR 1923 All 52 : 71 Ind. Cas. 408
High Courts02 Nov 1922Disposed Of
Ramanand Shukul Vs Chhotey Lal
Allahabad High Court · AIR 1923 All 124 : 71 Ind. Cas. 417
Civil Procedure Code, 1908 (CPC) — Section 53(1)
High Courts02 Nov 1922
Kedar Nath and Another Vs Brij Narain Rai and Sital Prasad and Others
Allahabad High Court · (1923) ILR (All) 186