High Courts31 Jan 1923
Kampta Prasad Vs Sheo Prasad and Ram Charan and Others
Allahabad High Court · AIR 1923 All 406 : 71 Ind. Cas. 971
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,653 of 5,023
High Courts30 Jan 1923Disposed Of
Chaturbhuj and Another Vs Gobind Ram and Others
Allahabad High Court · 74 Ind. Cas. 571
High Courts30 Jan 1923Dismissed
Nand Lal Vs Firm Gulab Rai-Narain Das and Others
Allahabad High Court · AIR 1923 All 345 : 71 Ind. Cas. 610
Negotiable Instruments Act, 1881 (NI) — Section 63, 83
High Courts30 Jan 1923Dismissed
Khairati Lal Vs Kesho Saran
Allahabad High Court · (1923) ILR (All) 359
High Courts30 Jan 1923
Abdul Wahid Khan Vs Abdullah Khan
Allahabad High Court · 71 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199
High Courts30 Jan 1923Dismissed
(Lala) Kesho Saran Vs Lala Khairati Lal
Allahabad High Court · (1923) 01 AHC CK 0011
High Courts29 Jan 1923Dismissed
Parsotam Dass Vs Shiam Lal
Allahabad High Court · 82 Ind. Cas. 513
Civil Procedure Code, 1908 (CPC) — Section 151Judicature Act, 1873 — Section 24
High Courts29 Jan 1923Dismissed
Cawnpore Cotton Mills Co. Ld. Vs Great Indian Peninsula Railway
Allahabad High Court · AIR 1923 All 301 : (1923) ILR (All) 353
High Courts29 Jan 1923
The Cawnpore Cotton Mills Co. Limited Vs The Great Indian Peninsular Railway
Allahabad High Court · 71 Ind. Cas. 614
Railways Act, 1890 — Section 77
High Courts26 Jan 1923Allowed
Shib Lal Vs Bidha Singh and Rup Singh and Others
Allahabad High Court · 72 Ind. Cas. 140
High Courts26 Jan 1923Disposed Of
Fateh Singh Vs Thakur Rukmini Ramanji Maharaj
Allahabad High Court · AIR 1923 All 387 : (1923) ILR (All) 339
High Courts26 Jan 1923Dismissed
Jeot Ram Vs Gopi Ram and Another and Sheo Nath Prasad and Another
Allahabad High Court · (1923) 01 AHC CK 0039
High Courts26 Jan 1923
Kesho Ram Vs Peare Lal and Others
Allahabad High Court · 71 Ind. Cas. 761
Oaths Act, 1969 — Section 8, 9Oaths Act, 1969 — Section 8, 9Oaths Act, 1969 — Section 8, 9
High Courts26 Jan 1923Dismissed
Fateh Singh and Others Vs Thakur Rukmini Rawanji Maharaj
Allahabad High Court · (1923) 01 AHC CK 0001
High Courts25 Jan 1923Dismissed
S.T. Gadre Vs Brijnandan Saran
Allahabad High Court · AIR 1923 All 319 : 84 Ind. Cas. 538
Limitation Act, 1963 — Section 14, 5Provincial Small Cause Courts Act, 1887 — Section 17Limitation Act, 1963 — Section 14, 5
High Courts25 Jan 1923Allowed
Lalta Prasad Vs Kharga and Another
Allahabad High Court · (1923) 01 AHC CK 0072
High Courts25 Jan 1923Allowed
Ramji Das and Another Vs Mihin Lal
Allahabad High Court · AIR 1923 All 441 : 71 Ind. Cas. 654
Evidence Act, 1872 — Section 114
High Courts25 Jan 1923Dismissed
Inayat Husain and Others Vs Faiz Muhammad and Others
Allahabad High Court · 71 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Jan 1923Dismissed
Faiz Muhammad and Others Vs Inayat Husain and Others
Allahabad High Court · (1923) ILR (All) 335
High Courts25 Jan 1923
Babu Narin Das Vs Behari Kahar
Allahabad High Court · AIR 1924 All 724 : 78 Ind. Cas. 844
Easements Act, 1882 — Section 15