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Allahabad High Court judgments

1,00,452 judgments · page 4,650 of 5,023

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High Courts21 Feb 1923Dismissed

Makkhan Vs Mir Singh

Allahabad High Court · (1923) ILR (All) 404

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High Courts21 Feb 1923Dismissed

Musammat Parsandi Vs Mahabir Prasad

Allahabad High Court · (1923) ILR (All) 410

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High Courts21 Feb 1923

Jumman and another Vs King-Emperor

Allahabad High Court · (1923) 02 AHC CK 0011

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High Courts21 Feb 1923Dismissed

Makkkan Vs Mir Singh Mir Singh Vs Makkhan

Allahabad High Court · (1923) 02 AHC CK 0005

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High Courts20 Feb 1923Allowed

Lala Makhan Lal Vs Natthi and Others

Allahabad High Court · 74 Ind. Cas. 640

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High Courts20 Feb 1923

The Collector of Bulandshahr Vs Ram Sarup and Another

Allahabad High Court · AIR 1923 All 420 : 73 Ind. Cas. 217

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High Courts19 Feb 1923Dismissed

Yad Ram Vs Sundar Singh

Allahabad High Court · (1923) ILR (All) 425

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High Courts19 Feb 1923

Jharap Rai Vs Jaint Rai and Others

Allahabad High Court · AIR 1923 All 418 : 71 Ind. Cas. 1033

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High Courts19 Feb 1923

Yad Ram Vs Sunder Singh

Allahabad High Court · AIR 1923 All 392 : 74 Ind. Cas. 778

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
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High Courts19 Feb 1923Dismissed

Ram Nath Vs Mata Sahai and others

Allahabad High Court · (1923) 02 AHC CK 0006

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High Courts16 Feb 1923Allowed

Mirza Umrao Beg Vs Mirza Mukhtar Beg and Others

Allahabad High Court · AIR 1923 All 494 : 74 Ind. Cas. 687

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
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High Courts16 Feb 1923Disposed Of

Misran and Others Vs Vilayat Husain and Another

Allahabad High Court · (1923) ILR (All) 396

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High Courts16 Feb 1923Allowed

Umrao Beg Vs Mukhtar Beg and Others

Allahabad High Court · (1923) ILR (All) 401

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High Courts16 Feb 1923

Shah Muhammad Ehsanullah Vs The Peoples Industrial Bank Ltd.

Allahabad High Court · 72 Ind. Cas. 106

Companies Act, 1882 — Section 169
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High Courts16 Feb 1923

Emperor Vs Bulaki

Allahabad High Court · (1923) 02 AHC CK 0014

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High Courts16 Feb 1923

Sheikh Vilayat Hussain and Another Vs Musammat Misran and Others

Allahabad High Court · AIR 1923 All 504 : 72 Ind. Cas. 92

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High Courts15 Feb 1923Dismissed

Ram Sewak Rai and Others Vs Sheo Naik Rai and Others

Allahabad High Court · 73 Ind. Cas. 945

Transfer of Property Act, 1882 — Section 68
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High Courts15 Feb 1923Dismissed

Syed Samasul Hasan and Another Vs Syed Hasan

Allahabad High Court · AIR 1923 All 430 : 75 Ind. Cas. 612

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High Courts15 Feb 1923Dismissed

Abdul Ghafoor Vs Qamar-Ud-Din

Allahabad High Court · AIR 1923 All 397 : 71 Ind. Cas. 973

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High Courts15 Feb 1923Dismissed

Sheo Naik Rai and Others Vs Ram Sewak Rai and Others

Allahabad High Court · (1923) ILR (All) 388

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