High Courts19 Mar 1923Dismissed
Peary Lal and Others Vs Emperor
Allahabad High Court · 75 Ind. Cas. 148
Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,647 of 5,023
High Courts19 Mar 1923
Dukhi and Another Vs Dhanni Missir
Allahabad High Court · AIR 1923 All 543 : 73 Ind. Cas. 956
High Courts19 Mar 1923
Sukhandan and Another Vs Brijnandan and Others
Allahabad High Court · AIR 1923 All 574 : 73 Ind. Cas. 1052
High Courts16 Mar 1923Disposed Off
Emperor Vs Khubi
Allahabad High Court · AIR 1923 All 545 : 81 Ind. Cas. 191
Penal Code, 1860 (IPC) — Section 302, 304
High Courts16 Mar 1923Dismissed
Bijai Shankar and Others Vs Ram Charitra Singh and Others
Allahabad High Court · (1923) ILR (All) 461
High Courts16 Mar 1923Dismissed
Sheo Badan Tiwari and Another Vs Musamat Sahibzadi Kunwar
Allahabad High Court · (1923) ILR (All) 459
High Courts16 Mar 1923Dismissed
Mariam-un-Nissa Bibi Vs Babu Ram and Others
Allahabad High Court · (1923) ILR (All) 458
High Courts16 Mar 1923Dismissed
Bijai Shanker Selher and Others Vs Ram Chritra Singh and Others
Allahabad High Court · (1923) 03 AHC CK 0013
High Courts16 Mar 1923
Sheo Badan Tewari and Another Vs Sahebzadi Kuer
Allahabad High Court · 75 Ind. Cas. 792
High Courts16 Mar 1923
Bandhu Ram and Another Vs Ram Kishun Sonar and Another
Allahabad High Court · AIR 1923 All 535 : 73 Ind. Cas. 1010
High Courts16 Mar 1923
Musammat Mariam-un-nissa Bibi Vs Babu Ram and Others
Allahabad High Court · 73 Ind. Cas. 1016
High Courts15 Mar 1923Dismissed
Bhupal Singh and Others Vs Girdhari Singh and Another and Shamli Singh
Allahabad High Court · (1923) ILR (All) 456
High Courts15 Mar 1923
Deo Inder Singh and Others Vs Khushi Ram
Allahabad High Court · AIR 1923 All 536 : 76 Ind. Cas. 375
Limitation Act, 1963 — Article 179, 5
High Courts15 Mar 1923
Girdhari Singh and Another Vs Bhupal Singh and Others
Allahabad High Court · AIR 1923 All 516 : 74 Ind. Cas. 745
High Courts13 Mar 1923
Bindhiachal Rai and Another Vs Sita Ram Misir and Another
Allahabad High Court · AIR 1924 All 292 : 74 Ind. Cas. 21
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts12 Mar 1923Disposed Of
Kali Din Vs Rampat and Another
Allahabad High Court · AIR 1923 All 534 : 73 Ind. Cas. 953
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts12 Mar 1923Allowed
Jagannath Singh Vs Moti Lal and Others
Allahabad High Court · AIR 1923 All 539 : (1923) ILR (All) 455
High Courts12 Mar 1923
Jagarnath Singh Vs Moti Lal and Others
Allahabad High Court · 73 Ind. Cas. 958
Civil Procedure Code, 1908 (CPC) — Section 47, 53
High Courts09 Mar 1923Dismissed
Tirmal Singh Vs Kanhaiya Singh and Another
Allahabad High Court · AIR 1923 All 356 : 84 Ind. Cas. 585
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts09 Mar 1923Dismissed
Kanhaiya Singh and Another Vs Tirmal Singh
Allahabad High Court · (1923) ILR (All) 535