High Courts29 Mar 1923
Emperor Vs Ram Jatan
Allahabad High Court · AIR 1924 All 185 : 81 Ind. Cas. 153
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,645 of 5,023
High Courts29 Mar 1923
Choudhry Bidhi Chand Vs Kachhu Mal and Another
Allahabad High Court · AIR 1923 All 585 : 73 Ind. Cas. 477
Civil Procedure Code, 1908 (CPC) — Order 10 Rule 1
High Courts28 Mar 1923Dismissed
Shimbhu Narain Vs Emperor
Allahabad High Court · 73 Ind. Cas. 526
Penal Code, 1860 (IPC) — Section 344, 88, 92
High Courts28 Mar 1923Dismissed
Musammat Sarjo Kuar and Another Vs Sheikh Enait and Others
Allahabad High Court · 74 Ind. Cas. 331
Specific Relief Act, 1877 — Section 42
High Courts28 Mar 1923Dismissed
Fateh Din and Others Vs Kishen Lal
Allahabad High Court · AIR 1923 All 584 : 73 Ind. Cas. 902
Transfer of Property Act, 1882 — Section 68(c)
High Courts28 Mar 1923Dismissed
Emperor Vs Shimbhu Narain
Allahabad High Court · (1923) ILR (All) 495
High Courts28 Mar 1923Dismissed
Goswami Ram Puri Vs Ram Chand Khanna
Allahabad High Court · (1923) ILR (All) 501
High Courts28 Mar 1923Disposed Of
Raghubar Singh Vs Balli Singh and Sheo Nath Rai and Others
Allahabad High Court · (1923) ILR (All) 492
High Courts28 Mar 1923Dismissed
Abdul Aziz and Another Vs Nandan Prasad and Another
Allahabad High Court · (1923) ILR (All) 497
High Courts28 Mar 1923Dismissed
Nandan Prasad and Another Vs Hafiz Abdul Aziz and Another
Allahabad High Court · (1923) 03 AHC CK 0028
High Courts28 Mar 1923
Ram Chand Khanna Vs Gosawmi Ram Puri
Allahabad High Court · AIR 1923 All 513 : 74 Ind. Cas. 379
High Courts28 Mar 1923
Hukum Chand Vs Emperor
Allahabad High Court · 73 Ind. Cas. 805
Penal Code, 1860 (IPC) — Section 426, 95
High Courts28 Mar 1923
Basha Nand Vs Emperor
Allahabad High Court · 77 Ind. Cas. 883
Criminal Procedure Code, 1898 (CrPC) — Section 478
High Courts27 Mar 1923Dismissed
Bishun Sarup Vs Bindraban
Allahabad High Court · AIR 1923 All 531 : 73 Ind. Cas. 446
High Courts27 Mar 1923Dismissed
Raja Lalta Prasad and Another Vs Ram Bahadur
Allahabad High Court · AIR 1923 All 546 : 74 Ind. Cas. 349
High Courts23 Mar 1923Dismissed
Faujdar Rai Vs Sita Ram Tiwari
Allahabad High Court · (1923) ILR (All) 490
High Courts23 Mar 1923Dismissed
Kashi Rai Vs Mt. Kali Kueri and others
Allahabad High Court · (1923) 03 AHC CK 0017
High Courts23 Mar 1923
Sita Ram Tewari Vs Foujdar Rai
Allahabad High Court · AIR 1923 All 525 : 74 Ind. Cas. 315
High Courts23 Mar 1923
Musammat Chandan Kunwar Vs Narain alias Girdhari
Allahabad High Court · AIR 1923 All 542 : 73 Ind. Cas. 531
High Courts22 Mar 1923
Pancham Vs Emperor through Bachha and Others
Allahabad High Court · AIR 1923 All 548 : 73 Ind. Cas. 943