High Courts12 Apr 1923Dismissed
Raja Singh and Another Vs Durga Singh
Allahabad High Court · (1923) 04 AHC CK 0079
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,643 of 5,023
High Courts12 Apr 1923Dismissed
Aziz Ahmad Vs Buddhu Kahan and others
Allahabad High Court · (1923) 04 AHC CK 0064
High Courts12 Apr 1923Dismissed
Aziz Ahmad Vs Buddhu Khan and Others
Allahabad High Court · AIR 1924 All 183 : (1923) ILR (All) 553 : 73 Ind. Cas. 773
High Courts12 Apr 1923Allowed
Kirpa Kishan Kishori Vs Babu Lal and Another
Allahabad High Court · AIR 1924 All 225 : (1923) ILR (All) 606 : 76 Ind. Cas. 765
High Courts12 Apr 1923
Ghulam Hussain and Others Vs Emperor
Allahabad High Court · AIR 1924 All 78 : 73 Ind. Cas. 769
Penal Code, 1860 (IPC) — Section 304
High Courts12 Apr 1923
Mangru Rai Vs Shivanand Lal and Another
Allahabad High Court · AIR 1923 All 575 : 77 Ind. Cas. 875
High Courts11 Apr 1923Dismissed
Maqsud Husain and Another Vs Emperor
Allahabad High Court · AIR 1924 All 9 : 73 Ind. Cas. 935
Penal Code, 1860 (IPC) — Section 297
High Courts11 Apr 1923Allowed
Kausilla Kuer Vs Sukhdei and Others
Allahabad High Court · AIR 1923 All 579 : 74 Ind. Cas. 761
High Courts11 Apr 1923Allowed
Panna Lal Vs Husain Beg
Allahabad High Court · AIR 1924 All 167 : 75 Ind. Cas. 460
High Courts11 Apr 1923Dismissed
Jhagru and Others Vs Emperor
Allahabad High Court · AIR 1923 All 609 : 73 Ind. Cas. 775
Criminal Procedure Code, 1898 (CrPC) — Section 413
High Courts11 Apr 1923Dismissed
Shauran Bibi and Another Vs Abdus Samad and Others
Allahabad High Court · AIR 1923 All 577 : (1923) ILR (All) 548
High Courts11 Apr 1923Dismissed
Emperor Vs Maqsud Husain and Another
Allahabad High Court · (1923) ILR (All) 529
High Courts11 Apr 1923
Bhure Mal Vs Emperor
Allahabad High Court · AIR 1923 All 606 : 73 Ind. Cas. 801
Penal Code, 1860 (IPC) — Section 188
High Courts10 Apr 1923Dismissed
Majid-Ud-Din and Another Vs Ali Jan Khan and Another and Siraj-Ud-Din and Others
Allahabad High Court · (1923) ILR (All) 524
High Courts10 Apr 1923Dismissed
Gopi Krishna and Kashi Prasad Vs East India Railway Company
Allahabad High Court · (1923) ILR (All) 534
High Courts10 Apr 1923Dismissed
Haji Ali Jan Khan and Another Vs Majid-ud-Din and Siraj-ud-Din and Others
Allahabad High Court · AIR 1923 All 499 : 81 Ind. Cas. 275
Limitation Act, 1908 — Section 21
High Courts10 Apr 1923
Nanjadik Rai Vs Ram Jatan Rai and Another
Allahabad High Court · AIR 1923 All 558 : 73 Ind. Cas. 584
High Courts10 Apr 1923Dismissed
East Indian Railway Company Vs Firm Gopi Krishna-Kashi Prasad
Allahabad High Court · (1923) 04 AHC CK 0023
High Courts10 Apr 1923
Haji Maqbul Husain and Others Vs Haji Ahmad Husain and Another
Allahabad High Court · AIR 1923 All 557 : 74 Ind. Cas. 251
Transfer of Property Act, 1882 — Section 51