High Courts09 Apr 1923Allowed
Mahadeo Vs Kalloo and Another
Allahabad High Court · 73 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,644 of 5,023
High Courts09 Apr 1923
Mul Raj and Another Vs Fazl Imam
Allahabad High Court · AIR 1923 All 583 : 74 Ind. Cas. 307
Transfer of Property Act, 1882 — Section 41
High Courts05 Apr 1923Dismissed
Ram Dial Vs Sher Singh and Another
Allahabad High Court · 74 Ind. Cas. 358
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11(c), 149
High Courts05 Apr 1923Dismissed
Pudai Singh Vs Brij Mangal and Others
Allahabad High Court · AIR 1923 All 612 : 73 Ind. Cas. 654
Evidence Act, 1872 — Section 63
High Courts05 Apr 1923Allowed
Sheikh Chhuttan and Another Vs Jwala Prasad
Allahabad High Court · AIR 1924 All 64 : 73 Ind. Cas. 602
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts05 Apr 1923Dismissed
Ram Dayal Vs Sher Singh and Another
Allahabad High Court · (1923) ILR (All) 518
High Courts05 Apr 1923
Shaikh Abdur Raoof Vs Bachchoo and Another
Allahabad High Court · AIR 1923 All 532 : 73 Ind. Cas. 495(1)
North Western Provinces Tenancy Act, 1901 — Section 194
High Courts05 Apr 1923
Panna Lal and Another Vs Bohra Panna Lal and Others
Allahabad High Court · AIR 1924 All 50 : 74 Ind. Cas. 481
High Courts05 Apr 1923
Amin-ud-din and Another Vs Abdul Shakoor and Others
Allahabad High Court · AIR 1923 All 556 : 73 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 11North Western Provinces Tenancy Act, 1901 — Section 199, 34
High Courts04 Apr 1923Dismissed
Sheo Shankar Vs Kedar Nath Singh and Kashi Nath and Another
Allahabad High Court · (1923) ILR (All) 515
High Courts04 Apr 1923Dismissed
Ram Chandar and Another Vs Muhammad Nur and Others
Allahabad High Court · AIR 1923 All 591 : (1923) ILR (All) 545
High Courts04 Apr 1923Allowed
Ghansham Singh Vs Bhola Singh
Allahabad High Court · AIR 1923 All 490 : (1923) ILR (All) 506
High Courts04 Apr 1923
Kedar Nath Singh Vs Sheo Shankar
Allahabad High Court · AIR 1923 All 613 : 76 Ind. Cas. 370
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts04 Apr 1923Dismissed
Ram Chandra and Another Vs Haji Muhammad Nur and Others
Allahabad High Court · (1923) 04 AHC CK 0020
High Courts04 Apr 1923
Babu Bindeshri Prasad Vs Kuar Sarju Singh
Allahabad High Court · AIR 1923 All 590 : 73 Ind. Cas. 458
Contract Act, 1872 — Section 23, 25
High Courts04 Apr 1923
Ram Kishen Rai Vs Sheo Sagar Pandey and Others
Allahabad High Court · AIR 1924 All 304 : 73 Ind. Cas. 462
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts01 Apr 1923
Shankar Sahi and Others Vs Buichu Ram and Others
Allahabad High Court · AIR 1923 All 569 : 74 Ind. Cas. 18
High Courts29 Mar 1923Dismissed
Bidhi Chand Vs Kachhu Mal and Another
Allahabad High Court · (1923) ILR (All) 503