High Courts19 Apr 1923Dismissed
Nanhu and Another Vs Emperor
Allahabad High Court · AIR 1923 All 608 : 75 Ind. Cas. 361
Penal Code, 1860 (IPC) — Section 302, 304
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,642 of 5,023
High Courts19 Apr 1923Dismissed
East Indian Railway Company Vs Firm Gope Krishna Kashi Prasad
Allahabad High Court · (1923) 04 AHC CK 0073
High Courts19 Apr 1923Dismissed
Devi Prasad Vs Secretary of State for India in Council
Allahabad High Court · AIR 1924 All 68 : 74 Ind. Cas. 746
Provident Funds Act, 1925 — Section 2(4)
High Courts19 Apr 1923Dismissed
Devi Prasad Vs The Secretary of State for India in Council
Allahabad High Court · (1923) ILR (All) 554
High Courts19 Apr 1923Dismissed
Emperor Vs Nanhu and Another
Allahabad High Court · (1923) ILR (All) 557
High Courts19 Apr 1923
Musammat Ballo Vs Ram Kishan and Another
Allahabad High Court · AIR 1924 All 49 : 81 Ind. Cas. 490
High Courts19 Apr 1923
Kundan Lal and Another Vs Basant Rai
Allahabad High Court · 75 Ind. Cas. 330
North Western Provinces Tenancy Act, 1901 — Section 165Uttar Pradesh Land Revenue Act, 1901 — Section 4
High Courts18 Apr 1923Dismissed
Chiswa Vs Deo Narain
Allahabad High Court · 73 Ind. Cas. 947
North Western Provinces Tenancy Act, 1901 — Section 167, 33
High Courts18 Apr 1923Allowed
Chitu Vs Charan Singh and Another
Allahabad High Court · (1923) 04 AHC CK 0009
High Courts17 Apr 1923Dismissed
Matadin Tewari Vs Surajbali Singh and Others
Allahabad High Court · (1923) 04 AHC CK 0091
High Courts17 Apr 1923Dismissed
Dhirja and Others Vs Mithan Lal and Others
Allahabad High Court · AIR 1923 All 562 : 74 Ind. Cas. 914
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts17 Apr 1923Dismissed
Radha Krishun Shukul and Others Vs Nokh Lal Shukul and Another
Allahabad High Court · (1923) 04 AHC CK 0082
High Courts17 Apr 1923Dismissed
Parsotam Vs Ganpat Ram
Allahabad High Court · AIR 1923 All 517 : 73 Ind. Cas. 1012
High Courts17 Apr 1923Dismissed
Maola and others Vs Bahoru
Allahabad High Court · (1923) 04 AHC CK 0075
High Courts17 Apr 1923
Inder Deo Rai and Others Vs Ram Charitter Rai and Others
Allahabad High Court · AIR 1923 All 560 : 74 Ind. Cas. 971
High Courts13 Apr 1923Dismissed
Sita Ram and Another Vs Emperor
Allahabad High Court · 73 Ind. Cas. 690
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 476
High Courts13 Apr 1923Dismissed
Asghar Ali Vs Emperor
Allahabad High Court · 76 Ind. Cas. 1040
Workmans Breach of Contract Act, 1859 — Section 2
High Courts13 Apr 1923Dismissed
Kishan Lal, Tirkha Mal Vs East Indian Railway Company
Allahabad High Court · (1923) ILR (All) 530
High Courts13 Apr 1923Dismissed
East Indian Railway Company Vs Firm Kishin Lal Tirkhamal
Allahabad High Court · (1923) 04 AHC CK 0015
High Courts13 Apr 1923
Jokhu Rai and Others Vs Bhabhuti Rai and Others
Allahabad High Court · AIR 1923 All 559 : 77 Ind. Cas. 760
North Western Provinces Tenancy Act, 1901 — Section 58, 63