High Courts03 May 1923
Ahmad-Ullah Vs Abdul Rahim
Allahabad High Court · (1923) ILR (All) 592
Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,640 of 5,023
High Courts03 May 1923
Ahmadullah Vs Abdul Rahim
Allahabad High Court · AIR 1924 All 26 : 74 Ind. Cas. 763
Transfer of Property Act, 1882 — Section 83, 84
High Courts03 May 1923
L. Jagmohan Saran Vs Sahu Deoki Nandan and Others
Allahabad High Court · AIR 1923 All 572 : 84 Ind. Cas. 535
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 8Civil Procedure Code, 1908 (CPC) — Order 45 Rule 8Civil Procedure Code, 1908 (CPC) — Order 45 Rule 8
High Courts02 May 1923Disposed Of
Emperor Vs C.J. Cadd
Allahabad High Court · (1923) ILR (All) 588
Transfer of Property Act, 1882 — Section 43
High Courts02 May 1923
Musammat Bakhshi and Another Vs Hyder Khan
Allahabad High Court · AIR 1923 All 571 : 75 Ind. Cas. 270
High Courts02 May 1923
C.J. Cadd Vs Emperor
Allahabad High Court · AIR 1923 All 598 : 73 Ind. Cas. 508
Transfer of Property Act, 1882 — Section 43
High Courts02 May 1923Dismissed
(Rai Saheb) Krishna Dass Vs Ram Ugrah Singh and others
Allahabad High Court · (1923) 05 AHC CK 0019
High Courts02 May 1923
Ashiq Ali and Others Vs Emperor
Allahabad High Court · AIR 1923 All 596 : 73 Ind. Cas. 337
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts02 May 1923
Musammat Islam Fatima Vs Syed Tamiz Ali
Allahabad High Court · AIR 1924 All 938 : 75 Ind. Cas. 111
Registration Act, 1908 — Section 52
High Courts01 May 1923Dismissed
Bishambhar Nath Vs Muhammad Ubaidullah Khan and Others
Allahabad High Court · AIR 1924 All 559 : (1923) ILR (All) 581
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58(c)
High Courts01 May 1923Dismissed
Babu Bishambhar Nath Vs Muhammad Ubaid Ullah Khan and Others
Allahabad High Court · (1923) 05 AHC CK 0026
High Courts01 May 1923
Mahammad Hadi Vs Debi Prasad and Others
Allahabad High Court · AIR 1923 All 600 : 77 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4
High Courts01 May 1923
Sheikh Muiz-Ud-Din Vs Mohammad Ikhlaq and Another
Allahabad High Court · AIR 1924 All 59 : 74 Ind. Cas. 756
High Courts30 Apr 1923Dismissed
Sahib Singh and Others Vs Girdhari Lal and Others
Allahabad High Court · (1923) ILR (All) 576
High Courts30 Apr 1923Dismissed
Lala Saheb Singh and Others Vs Lala Girdhari Lal and Others
Allahabad High Court · (1923) 04 AHC CK 0003
High Courts29 Apr 1923
Muneshur Tewari Vs Mt. Mahasha. Kueri and others
Allahabad High Court · (1923) 04 AHC CK 0008
High Courts27 Apr 1923Dismissed
East Indian Railway Vs Firm Makhanlal-Bindesri Prasad
Allahabad High Court · (1923) 04 AHC CK 0087
High Courts27 Apr 1923Dismissed
Makhan Lal, Bindeshri Prasad Vs East Indian Railway
Allahabad High Court · (1923) ILR (All) 575
High Courts26 Apr 1923Dismissed
Dukhi Vs Emperor
Allahabad High Court · AIR 1924 All 141 : 74 Ind. Cas. 448
Penal Code, 1860 (IPC) — Section 106, 352, 506
High Courts26 Apr 1923Dismissed
Kundan Lal Vs Mukundi Kunwar and Others
Allahabad High Court · AIR 1924 All 150 : (1923) ILR (All) 571