High Courts14 May 1923
Hardial Vs Alam and Others
Allahabad High Court · AIR 1924 All 459 : 74 Ind. Cas. 177
Stamp Act, 1899 — Article 35
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,639 of 5,023
High Courts10 May 1923Dismissed
Jarbandhan Vs Badri and Another
Allahabad High Court · 83 Ind. Cas. 19
Contract Act, 1872 — Section 24
High Courts10 May 1923Dismissed
Badri Narain Vs Jarbandhan and Musammat Ram Rati
Allahabad High Court · (1923) ILR (All) 621
High Courts10 May 1923Dismissed
Balgobind, since deceased and Others Vs Badri Prasad and Another
Allahabad High Court · (1923) ILR (All) 413
High Courts09 May 1923
Emperor Vs Abdus Samad Khan
Allahabad High Court · 82 Ind. Cas. 134
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts09 May 1923
Chhajju and Others Vs Jhabba and Others
Allahabad High Court · AIR 1924 All 293 : 74 Ind. Cas. 681
High Courts09 May 1923
Gupta Nand Vs Behari Lal and other
Allahabad High Court · (1923) 05 AHC CK 0020
High Courts09 May 1923
Ram Charan Lal Vs Raghubir Singh and Others
Allahabad High Court · 75 Ind. Cas. 387
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts08 May 1923Allowed
Jhari Koeri and Mangru Koeri and Others Vs Bijai Singh and Another
Allahabad High Court · AIR 1924 All 109 : (1923) ILR (All) 613
High Courts07 May 1923Dismissed
Lalsa Rai and Others Vs Udit Rai and Another
Allahabad High Court · AIR 1924 All 149 : 75 Ind. Cas. 114
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts07 May 1923Disposed Of
Ram Adhar Singh and Another Vs Ram Manohar Singh and Another
Allahabad High Court · (1923) 05 AHC CK 0053
High Courts07 May 1923Dismissed
Hargobind Singh Vs Hukm Chand and Others
Allahabad High Court · AIR 1924 All 94 : (1923) ILR (All) 608
High Courts07 May 1923
Thakur Hargobind Singh Vs Hukum Chand and Others
Allahabad High Court · 75 Ind. Cas. 351
High Courts04 May 1923Dismissed
Narain Singh Vs Zalim Singh and Another
Allahabad High Court · AIR 1923 All 573 : 74 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 May 1923Allowed
Emperor Vs Muhammad Yakub Ali
Allahabad High Court · (1923) 05 AHC CK 0042
High Courts03 May 1923Allowed
Balwant Singh Vs Mare Singh and Another
Allahabad High Court · AIR 1924 All 52 : 74 Ind. Cas. 322
High Courts03 May 1923Dismissed
Padam Singh and Another Vs Umrao Singh and Another
Allahabad High Court · AIR 1924 All 48 : 75 Ind. Cas. 104
High Courts03 May 1923Dismissed
Sri Ram and others Vs Iani Ram and others
Allahabad High Court · (1923) 05 AHC CK 0065