High Courts31 May 1923
In Re: Kashi Nath and Others
Allahabad High Court · (1923) ILR (All) 676
Government of India Act, 1915 — Section 107Legal Practitioners Act, 1879 — Section 36
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,637 of 5,023
High Courts31 May 1923
Kundan Lal and Another Vs Babu Jagat Ram
Allahabad High Court · AIR 1924 All 927 : 75 Ind. Cas. 108
Civil Procedure Code, 1908 (CPC) — Section 11(4)
High Courts29 May 1923Dismissed
Sitla Prasad and Others Vs Musammat Chameli Bahu and Others
Allahabad High Court · (1923) 05 AHC CK 0074
High Courts29 May 1923
Kedar Nath Vs Nanak and Others
Allahabad High Court · 74 Ind. Cas. 486
Limitation Act, 1908 — Section 12
High Courts29 May 1923
Parbhu Lal and Others Vs Firm Sheo Dial Mal Ram Saran Das
Allahabad High Court · AIR 1924 All 457 : 84 Ind. Cas. 640
High Courts28 May 1923Dismissed
Aftab Begum and Another Vs Muhammad Ayub and Others
Allahabad High Court · 74 Ind. Cas. 345
High Courts28 May 1923Dismissed
Jagesor Pande and Another Vs Deo Dat Pande and Another
Allahabad High Court · (1923) 05 AHC CK 0075
High Courts28 May 1923Dismissed
Alta Prasad and others Vs Darshan Singh and others
Allahabad High Court · (1923) 05 AHC CK 0062
High Courts28 May 1923Disposed Of
Nasir Khan Vs Itwari and Others
Allahabad High Court · AIR 1924 All 144 : (1923) ILR (All) 669 : 74 Ind. Cas. 903
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts28 May 1923Dismissed
Jagesar Pande and Another Vs Deo Dat Pande and Another
Allahabad High Court · AIR 1924 All 51 : (1923) ILR (All) 654
High Courts28 May 1923Dismissed
Aftab Begam and Another Vs Muhammad Ayub and Others
Allahabad High Court · AIR 1924 All 65 : (1923) ILR (All) 653
High Courts28 May 1923
Chhammu Lal and Others Vs Bhajan Lal and Others
Allahabad High Court · AIR 1924 All 47 : 73 Ind. Cas. 985
Transfer of Property Act, 1882 — Section 72
High Courts25 May 1923Disposed Of
Bishun Narain Vs Mt. Bibi Ramji
Allahabad High Court · (1923) 05 AHC CK 0066
High Courts25 May 1923
Sujan Kunwar Vs Bu Ali Khan
Allahabad High Court · (1923) ILR (All) 667
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 110
High Courts25 May 1923
Bu Ali Khan Vs Sujan Kuar
Allahabad High Court · AIR 1924 All 66 : 75 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts23 May 1923
Beti Mahalakshmi Bai and Another Vs Badan Singh and Another
Allahabad High Court · AIR 1924 All 105 : (1923) ILR (All) 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 145
High Courts23 May 1923
Beti Mahalakshmi Bai and Another Vs Chaudhari Badan Singh and Another
Allahabad High Court · 74 Ind. Cas. 927
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts22 May 1923Dismissed
Bishambhar Nath Vs Muhammad Said
Allahabad High Court · (1923) ILR (All) 644
High Courts22 May 1923
Muhammad Said Vs Bishambhar Nath
Allahabad High Court · AIR 1924 All 156 : 85 Ind. Cas. 79