High Courts07 Jun 1923Allowed
Bansi and Others Vs Lakshmi Das
Allahabad High Court · AIR 1924 All 76 : (1923) ILR (All) 700 : 75 Ind. Cas. 984
Criminal Procedure Code, 1898 (CrPC) — Section 526, 6Workmans Breach of Contract Act, 1859 — Section 2
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,636 of 5,023
High Courts07 Jun 1923Disposed Of
Gopal Das Vs Goswami Banmali Lal and Another
Allahabad High Court · (1923) 06 AHC CK 0036
High Courts07 Jun 1923Dismissed
Rahul Amin Vs Shankar Lal and Others
Allahabad High Court · (1923) ILR (All) 701
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 99
High Courts07 Jun 1923
Ruhul Amin Vs Lala Shankar Lal and Others
Allahabad High Court · 77 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts06 Jun 1923Dismissed
Abdul Rashid Khan Vs Nisar Muhammad Khan and Another
Allahabad High Court · AIR 1924 All 143 : (1923) ILR (All) 691
Contract Act, 1872 — Section 4
High Courts06 Jun 1923Disposed Of
Hardeo Sahai Vs Inayat Ilahi and Others and Bhawani Prasad and Others
Allahabad High Court · (1923) ILR (All) 692
High Courts06 Jun 1923Dismissed
Inayat Ilahi and Others Vs Hardeo Sahai
Allahabad High Court · (1923) 06 AHC CK 0013
High Courts04 Jun 1923Dismissed
Maharaj Prasad Vs Emperor
Allahabad High Court · AIR 1924 All 83 : 74 Ind. Cas. 443
High Courts01 Jun 1923Dismissed
Mahadeo Prasad and Another Vs Emperor
Allahabad High Court · 75 Ind. Cas. 159
Penal Code, 1860 (IPC) — Section 378
High Courts01 Jun 1923Disposed Of
Sultan Baksh and Others Vs Abdul Hamid
Allahabad High Court · 74 Ind. Cas. 24
High Courts01 Jun 1923Dismissed
Shankar Lal Vs Kirari Mal and Others
Allahabad High Court · (1923) 06 AHC CK 0047
High Courts01 Jun 1923Disposed Of
Khairuddin and others Vs Sahu Gulab Das and another
Allahabad High Court · (1923) 06 AHC CK 0044
High Courts01 Jun 1923Dismissed
Emperor Vs Mahadeo Prasad and Another
Allahabad High Court · (1923) ILR (All) 680
Penal Code, 1860 (IPC) — Section 378, 379
High Courts01 Jun 1923Dismissed
Muhammad Zain Khan and Others Vs Nur-Ul-Hasan Khan and Another
Allahabad High Court · (1923) ILR (All) 682
High Courts01 Jun 1923Disposed Of
Sultan Bakhsh and Others Vs Abdul Hamid
Allahabad High Court · (1923) ILR (All) 685
High Courts01 Jun 1923Disposed Of
Suraj Narain Vs Jang Bahadur and Others
Allahabad High Court · (1923) ILR (All) 687 : 74 Ind. Cas. 2
United Provinces Municipalities Act, 1916 — Section 19
High Courts31 May 1923Dismissed
Hakim Lallu Mal Vs Pandit Reoti Ram
Allahabad High Court · AIR 1924 All 70 : 74 Ind. Cas. 353
Limitation Act, 1908 — Section 19
High Courts31 May 1923Dismissed
Emperor Vs Sita Ram and Others
Allahabad High Court · (1923) ILR (All) 671
High Courts31 May 1923Dismissed
Reoti Ram Vs Lallu Mal
Allahabad High Court · (1923) ILR (All) 679
Evidence Act, 1872 — Section 92
High Courts31 May 1923
Kashi Nath Vs Emperor
Allahabad High Court · AIR 1924 All 69 : 79 Ind. Cas. 693 : 74 Ind. Cas. 11
Government of India Act, 1915 — Section 107Legal Practitioners Act, 1879 — Section 36