High Courts27 Jun 1923
Karan Singh and anther Vs Dal Chand and others
Allahabad High Court · (1923) 06 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,634 of 5,023
High Courts25 Jun 1923Dismissed
Narain Das Vs Behari Kahar
Allahabad High Court · (1923) 06 AHC CK 0062
High Courts25 Jun 1923Dismissed
Sheikh Munir Vs Emperor
Allahabad High Court · 76 Ind. Cas. 19
Central Provinces and Berar Excise Act, 1915 — Section 34(a)
High Courts25 Jun 1923Dismissed
Dewari Gajraj Singh Vs Sri Thakurji Maharaj Radha Rawanji
Allahabad High Court · (1923) 06 AHC CK 0009
High Courts23 Jun 1923Dismissed
Lala Paleshwari Prasad Vs Shankar Dayal
Allahabad High Court · (1923) 06 AHC CK 0058
High Courts22 Jun 1923Dismissed
Musammat Aisha Bibi Vs Chhajju Mal and Others
Allahabad High Court · 74 Ind. Cas. 776
Registration Act, 1908 — Section 32, 33
High Courts22 Jun 1923Dismissed
Pandit Shyam Lal Vs Badri and Another
Allahabad High Court · (1923) 06 AHC CK 0037
High Courts22 Jun 1923
Balgobind Misra and Another Vs Sheo Nandan and Others
Allahabad High Court · (1923) ILR (All) 744
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts22 Jun 1923
Sheo Nandan and Others Vs Balgobind Misra and Another
Allahabad High Court · 74 Ind. Cas. 647
North Western Provinces Tenancy Act, 1901 — Section 20(1), 9
High Courts22 Jun 1923
Pateshwari Prasad Vs Shanker Dayal
Allahabad High Court · (1923) 06 AHC CK 0003
High Courts21 Jun 1923Dismissed
Mata Ghulam Vs Sheo Mangal and Others
Allahabad High Court · AIR 1924 All 460 : 84 Ind. Cas. 639
High Courts21 Jun 1923Dismissed
Kanhaiya Lal Vs Kapur Chand
Allahabad High Court · (1923) ILR (All) 735
High Courts21 Jun 1923Allowed
Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · (1923) ILR (All) 741 : 79 Ind. Cas. 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 109
High Courts20 Jun 1923Dismissed
Uman Shankar and Another Vs Musammat Aisha Khatun
Allahabad High Court · (1923) ILR (All) 729
High Courts20 Jun 1923Dismissed
Emperor Vs Umed and Others
Allahabad High Court · (1923) ILR (All) 727
Penal Code, 1860 (IPC) — Section 148, 304Specific Relief Act, 1877 — Section 9
High Courts20 Jun 1923
Ganesh Din and another Vs Lachman Singh and others
Allahabad High Court · (1923) 06 AHC CK 0006
High Courts20 Jun 1923
Sheikh Nimat-Ullah Vs Musammat Salut-Un-Nissa Bibi
Allahabad High Court · 74 Ind. Cas. 768
Uttar Pradesh Land Revenue Act, 1901 — Section 118
High Courts19 Jun 1923Dismissed
Rabi Pratab Narain Singh Vs Mahanth Ram Prasad Bharthi
Allahabad High Court · 74 Ind. Cas. 502