High Courts06 Jul 1923
Sheo Prasad Dube and Others Vs Sarju Mahto and Another
Allahabad High Court · 78 Ind. Cas. 519
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,633 of 5,023
High Courts06 Jul 1923
Bindeshri Saran Singh Vs Muhammad Shafi
Allahabad High Court · (1924) ILR (All) 52
High Courts05 Jul 1923Allowed
Jhandu Singh Vs Emperor
Allahabad High Court · 75 Ind. Cas. 733
Criminal Procedure Code, 1898 (CrPC) — Section 110, 169
High Courts05 Jul 1923Allowed
Bhairo Tewari Vs Ramnath Rai
Allahabad High Court · (1923) 07 AHC CK 0015
High Courts04 Jul 1923Dismissed
Tika Ram Vs Teja
Allahabad High Court · (1924) ILR (All) 32
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Jul 1923
Musammat Jan Bibi and Others Vs Musammat Batulan Bibi and Another
Allahabad High Court · AIR 1924 All 729 : 78 Ind. Cas. 214
High Courts03 Jul 1923Dismissed
Gaya Singh and Others Vs Surajbali Singh and Others
Allahabad High Court · (1923) 07 AHC CK 0058
High Courts03 Jul 1923Allowed
Maharana Kunwar Vs E.V. David and Others
Allahabad High Court · (1924) ILR (All) 16
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Jul 1923Dismissed
Mustafa Husain Vs Amrit Bibi and Manzur Husain and Others
Allahabad High Court · (1924) ILR (All) 28
High Courts03 Jul 1923
Lal Ram Singh and Others Vs Deputy Commissioner of Partabgarh
Allahabad High Court · (1923) ILR (All) 596
Oudh Estates Act, 1869 — Section 15, 22
High Courts03 Jul 1923
Musammat Mahrana Kunwar Vs Mr. E.V. David, Official Receiver of the Property of Ram Dutt and Others, Insolvents and Another
Allahabad High Court · AIR 1924 All 40 : 77 Ind. Cas. 57
Provincial Insolvency Act, 1920 — Section 4
High Courts03 Jul 1923
Mt Amrit Bibi Vs Mustafa Hussain and others
Allahabad High Court · (1923) 07 AHC CK 0005
High Courts02 Jul 1923Dismissed
Bansidhar and Others Vs Babu Lal and Others
Allahabad High Court · AIR 1924 All 12 : 75 Ind. Cas. 309
Contract Act, 1872 — Section 25, 25(3)
High Courts02 Jul 1923Disposed Of
In Re: Lalla Mal and Hardeo Das
Allahabad High Court · (1924) ILR (All) 1
Income Tax Act, 1922 — Section 66(2)
High Courts29 Jun 1923Dismissed
Prashadi Lal Vs Thakur Laiq Singh
Allahabad High Court · (1923) 06 AHC CK 0040
High Courts29 Jun 1923
Udal and Others Vs Chaudhuri Gulab Rai and Another
Allahabad High Court · 75 Ind. Cas. 813
High Courts28 Jun 1923
Man Singh Vs Ram Nath
Allahabad High Court · AIR 1924 All 828 : 75 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Jun 1923
Govind Ram Vs Emperor
Allahabad High Court · 81 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 517Opium Act, 1878 — Section 9(e)