High Courts19 Jun 1923Allowed
Mithulal and Another Vs Sri Lal
Allahabad High Court · (1923) 06 AHC CK 0054
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,635 of 5,023
High Courts19 Jun 1923Dismissed
Mahant Ram Prasad Bharthi Vs Rabi Pratap Narain Singh
Allahabad High Court · (1923) ILR (All) 725
High Courts19 Jun 1923
Mithu Lal and Another Vs Sri Lal
Allahabad High Court · AIR 1924 All 126 : (1923) ILR (All) 724
Oaths Act, 1969 — Section 8, 9
High Courts19 Jun 1923
Firm Dwarka Das-Ajodhiya Prasad Vs Firm Lachimi Narain-Girdhari Lal
Allahabad High Court · 74 Ind. Cas. 692
Negotiable Instruments Act, 1881 (NI) — Section 7
High Courts18 Jun 1923
Muhammad Baksh and Another Vs Muhammad Abdul Baqi Khan and Others
Allahabad High Court · 74 Ind. Cas. 490
High Courts15 Jun 1923Disposed Of
Naini Mal Vs Emperor
Allahabad High Court · AIR 1924 All 189 : 74 Ind. Cas. 708
High Courts14 Jun 1923Allowed
Jamaluddin and Others Vs Emperor
Allahabad High Court · AIR 1924 All 164 : 74 Ind. Cas. 716
Penal Code, 1860 (IPC) — Section 147, 304
High Courts14 Jun 1923Dismissed
Baijnath Rai and Others Vs Gokul Rai and Others
Allahabad High Court · AIR 1924 All 37 : (1923) ILR (All) 718 : 74 Ind. Cas. 498
High Courts14 Jun 1923
Bhagwan Das and Another Vs Sukhdeo Korie and Others
Allahabad High Court · AIR 1924 All 8812 : 75 Ind. Cas. 953
High Courts13 Jun 1923Dismissed
Gopal Das and Another Vs Babu Gauri Shanker Prasad and Others
Allahabad High Court · AIR 1924 All 122 : 74 Ind. Cas. 186
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts12 Jun 1923Dismissed
Sham Behari Lal and Others Vs Ram Kali
Allahabad High Court · 74 Ind. Cas. 495
High Courts11 Jun 1923Allowed
Harbans and Others Vs Emperor through Raghubir Saran
Allahabad High Court · 83 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 403, 417
High Courts11 Jun 1923
Kamlapat Dubey and Others Vs Ram Raj and Others
Allahabad High Court · AIR 1924 All 103 : 79 Ind. Cas. 450
High Courts08 Jun 1923Dismissed
Baldeo Misir Vs Ramlagan Shukul
Allahabad High Court · AIR 1924 All 82 : 77 Ind. Cas. 694
High Courts08 Jun 1923Dismissed
Hawal Rai and Others Vs Har Prasad Rai and Others
Allahabad High Court · 75 Ind. Cas. 835
High Courts08 Jun 1923Allowed
Sheikh Muhammad Ali Vs Sheikh Sultan Ahmad and Another
Allahabad High Court · (1923) 06 AHC CK 0049
High Courts08 Jun 1923Dismissed
Ram Lagan Shukul Vs Baldeo Misir
Allahabad High Court · (1923) ILR (All) 709
High Courts08 Jun 1923Dismissed
Hawal Rai and Others Vs Har Prasad and Others
Allahabad High Court · AIR 1924 All 57 : (1923) ILR (All) 711
High Courts08 Jun 1923
Bholai Pandey Vs Khiali Pandey and Others
Allahabad High Court · AIR 1924 All 456 : 84 Ind. Cas. 701
High Courts08 Jun 1923
Girdhar Das Vs Emperor
Allahabad High Court · AIR 1924 All 77 : 75 Ind. Cas. 353
Criminal Procedure Code, 1898 (CrPC) — Section 181, 185Penal Code, 1860 (IPC) — Section 406, 420