High Courts21 May 1923Dismissed
Sita Ram and Others Vs Emperor
Allahabad High Court · (1923) 05 AHC CK 0072
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,638 of 5,023
High Courts21 May 1923Disposed Of
Abdul Wahid Khan Vs Abdullah Khan
Allahabad High Court · AIR 1923 All 325 : (1923) ILR (All) 656
Criminal Procedure Code, 1898 (CrPC) — Section 133
High Courts21 May 1923
Emperor Vs Jwala Prasad
Allahabad High Court · 82 Ind. Cas. 139
Uttar Pradesh Excise Act, 1910 — Section 64(c)
High Courts21 May 1923Dismissed
Raghunath Singh and others Vs Jetto Singh and others
Allahabad High Court · (1923) 05 AHC CK 0014
High Courts21 May 1923
Radhika Natha Saha Vs Jotish Chandra Sadhu
Allahabad High Court · AIR 1924 All 71 : 73 Ind. Cas. 523
Criminal Procedure Code, 1898 (CrPC) — Section 185
High Courts16 May 1923Dismissed
Chunni Lal and Another Vs Baldeo
Allahabad High Court · AIR 1924 All 84 : 75 Ind. Cas. 730
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 447
High Courts16 May 1923Dismissed
Sheo Dan Singh Vs Habib Ullah Khan
Allahabad High Court · 75 Ind. Cas. 872
High Courts16 May 1923Disposed Of
Hanuman Pande and Another Vs Kesho Das
Allahabad High Court · (1923) ILR (All) 640
High Courts16 May 1923
Jamna Prasad and Others Vs Emperor
Allahabad High Court · AIR 1924 All 128 : 73 Ind. Cas. 518
Public Gambling Act, 1867 — Section 5, 6
High Courts16 May 1923Allowed
Babu Kesho Dass Vs Hanuman Panday and Another
Allahabad High Court · (1923) 05 AHC CK 0003
High Courts15 May 1923Allowed
Emperor Vs Tara and Others
Allahabad High Court · (1923) ILR (All) 633
Criminal Procedure Code, 1898 (CrPC) — Section 104Evidence Act, 1872 — Section 30
High Courts14 May 1923Dismissed
Muhammad Iftikharullah Vs Banke Lal
Allahabad High Court · 73 Ind. Cas. 950
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts14 May 1923Dismissed
Mathura Prasad Vs Mt. Anandi Kunwar and Mt. Jagrani Mt. Anandi Kunwar Vs Mathura Prasad
Allahabad High Court · (1923) 05 AHC CK 0067
High Courts14 May 1923Allowed
Bhagelu Vs Musammat Dharma and Others
Allahabad High Court · 75 Ind. Cas. 898
High Courts14 May 1923Allowed
Har Prasad and Another Vs Raghubar Dayal
Allahabad High Court · AIR 1924 All 62 : (1923) ILR (All) 628 : 74 Ind. Cas. 817
High Courts14 May 1923Dismissed
Musammat Manki Kunwar Vs Gauri Shankar and Others
Allahabad High Court · (1923) ILR (All) 624
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts14 May 1923Dismissed
Bhagelu Vs Dharma and Others
Allahabad High Court · AIR 1924 All 79 : (1923) ILR (All) 623
High Courts14 May 1923Dismissed
Muhammad Iftikhar-Ullah Vs Banke Lal
Allahabad High Court · AIR 1924 All 104 : (1923) ILR (All) 630
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts14 May 1923
Muhammad Afzal and Others Vs Muhammad Mahmood and Others
Allahabad High Court · 74 Ind. Cas. 343
High Courts14 May 1923
Gauri Shankar and others Vs Manki Kunwar
Allahabad High Court · (1923) 05 AHC CK 0005