High Courts26 Apr 1923
Babu Lal Vs The Municipal Board and Another
Allahabad High Court · AIR 1924 All 157 : 75 Ind. Cas. 777
Uttar Pradesh Municipalities Act, 1916 — Section 178, 267
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,641 of 5,023
High Courts26 Apr 1923
Musammat Hajira Khatun Vs Musammat Amina Khatun
Allahabad High Court · AIR 1923 All 570 : 73 Ind. Cas. 983
Evidence Act, 1872 — Section 108, 112
High Courts26 Apr 1923
Kundan Lal Vs Makundi Kunwar and Others
Allahabad High Court · 77 Ind. Cas. 609
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts25 Apr 1923Dismissed
Gajraj Tewari and Others Vs Bhagirathi Pande and Others
Allahabad High Court · AIR 1924 All 95 : 74 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts25 Apr 1923Dismissed
Adya Saran Vs Kali Charan and Another
Allahabad High Court · AIR 1923 All 580 : (1923) ILR (All) 567
High Courts25 Apr 1923Dismissed
Jugal Kishore Girdhari Lal Vs Achal Singh and Takhat Singh
Allahabad High Court · (1923) ILR (All) 569
High Courts25 Apr 1923
B. Adya Saran Vs Kali Charan and Another
Allahabad High Court · 75 Ind. Cas. 280
North Western Provinces Tenancy Act, 1901 — Section 167, 177
High Courts25 Apr 1923
Girdhari Lal Vs Firm Achal Singh-Takhat Singh
Allahabad High Court · 74 Ind. Cas. 64
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts24 Apr 1923Allowed
Muneshar Tewari Vs Musammat Mahesha Kueri and Others
Allahabad High Court · 74 Ind. Cas. 197
High Courts24 Apr 1923Dismissed
Muhammad Maqbul Husain Vs Abdullah Khan and Musammat Shafiqa and Others
Allahabad High Court · (1923) ILR (All) 565
High Courts24 Apr 1923
Abdullah Khan Vs Muhammad Maqbul Hussain and Others
Allahabad High Court · AIR 1923 All 603 : 74 Ind. Cas. 822
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 25, Order 41 Rule 23Registration Act, 1908 — Section 49
High Courts23 Apr 1923Dismissed
Manphul Singh Vs Hakim Hamid Ali Khan
Allahabad High Court · (1923) 04 AHC CK 0090
High Courts23 Apr 1923Dismissed
Muhammad Siddiq Ali Khan Vs Anwar-Ul-Hasan and Others
Allahabad High Court · (1923) ILR (All) 563
High Courts23 Apr 1923
Muhammad Siddiq Ali Khan Vs Anwarul Hasan and Others
Allahabad High Court · 74 Ind. Cas. 389
Uttar Pradesh Court of Wards Act, 1912 — Section 54
High Courts23 Apr 1923
Seth Mahabir Prasad Vs Kanhaiya Lal and Others
Allahabad High Court · AIR 1924 All 99 : 74 Ind. Cas. 372
High Courts20 Apr 1923Dismissed
Sri Thakur Radhika Raman Bihariji Maharaj and Another Vs Bohra Shiam Sundar Lal and Another
Allahabad High Court · AIR 1923 All 526 : 74 Ind. Cas. 382
High Courts20 Apr 1923Allowed
Bohra Shiam Sundar Lal and Another Vs Sri Thakur Radhika Raman Bihariji Maharaj and Another
Allahabad High Court · (1923) ILR (All) 561
High Courts20 Apr 1923
Alama Chand Vs Chhajju
Allahabad High Court · AIR 1923 All 530 : 74 Ind. Cas. 339
High Courts20 Apr 1923
Ram Das Rai and Others Vs Sheikh Abdul Gafoor and Others
Allahabad High Court · AIR 1924 All 146 : 74 Ind. Cas. 297