High Courts01 Dec 2011Disposed Of
The New India Assurance Co. Ltd. Vs Deep Chndra Rajpoot and Another
Allahabad High Court · (2011) 12 AHC CK 0151
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 24 of 231
High Courts01 Dec 2011Allowed
V.P. Anand Vs Xv Additional D.J. and Others
Allahabad High Court · (2011) 12 AHC CK 0138
High Courts01 Dec 2011Dismissed
Constable No. 669 Civil Police Suresh Kumar Vs Director General Police U.P. Lko. and Others
Allahabad High Court · (2011) 12 AHC CK 0137
High Courts01 Dec 2011Dismissed
Shri Kishan Shivhare Vs Mohd. Kamil and Others
Allahabad High Court · (2011) 12 AHC CK 0136
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)
High Courts01 Dec 2011Dismissed
U.P. Library Association Vs Sri Kamran Rizvi, Secy. to The Govt., Deptt. of Higher Edu.
Allahabad High Court · (2011) 12 AHC CK 0085
High Courts01 Dec 2011Disposed Of
Vijay Kumar Jaiswal Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0045
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 309, 309(1), 309(2)Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts01 Dec 2011Disposed Of
Naresh Chandra Maheshwari Vs Mohd. Wasi and Another
Allahabad High Court · (2012) 116 RD 64
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts01 Dec 2011Dismissed
Satya Prakash Singh Vs District Inspector of Schools, Fatehpur and Others
Allahabad High Court · (2012) 6 ADJ 7
Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts01 Dec 2011Dismissed
Suresh Chandra Katiyar Vs Additional City Magistrate-V/R.C.E.O, Kanpur Nagar and Others
Allahabad High Court · (2012) 2 RCR(Rent) 428(1) : (2012) 2 RCR(Rent) 429
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3), 18
High Courts01 Dec 2011Dismissed
Daya Shankar Tripathi and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 423
High Courts30 Nov 2011Allowed
Gautam Singh and others Vs State of U.P. and others
Allahabad High Court · (2011) 6 AWC 6462
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G(7)
High Courts30 Nov 2011
Gyani Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0438
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts30 Nov 2011Dismissed
Hemendra Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 601
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts30 Nov 2011Dismissed
National Insurance Co. Ltd. Vs Master Aman and Others
Allahabad High Court · (2012) 4 AWC 3706 : (2012) 2 TAC 589
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147, 149, 149(2), 163A, 165Penal Code, 1860 (IPC) — Section 279, 304A, 427
High Courts30 Nov 2011Dismissed
Committee of Management, Buddha Post Graduate College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 11 ADJ 828
High Courts30 Nov 2011Dismissed
Kedari Vs Raj Devi and others
Allahabad High Court · (2011) 11 AHC CK 0269
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21, Order 9 Rule 13, 115, 151
High Courts30 Nov 2011Dismissed
Jagannath Arora Vs District Judge, Bulandshahar and Another
Allahabad High Court · (2011) 11 AHC CK 0247
High Courts30 Nov 2011Dismissed
Sunil Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 470 : (2012) 1 ADJ 457
Criminal Procedure Code, 1973 (CrPC) — Section 169, 319, 482
High Courts30 Nov 2011Allowed
Ajay Kumar and Others Vs D.D.C. and Others
Allahabad High Court · (2012) 115 RD 50
High Courts30 Nov 2011Allowed
Raisa Begum Vs Deputy Director of Consolidation, Bijnor and others
Allahabad High Court · (2012) 1 ADJ 750 : (2012) 3 AWC 2695 : (2012) 115 RD 271