High Courts02 Dec 2011Allowed
Baijnath Pal Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0370
Public Service Commission Rules, 1988 — Rule 4
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 22 of 231
High Courts02 Dec 2011
Malikhan Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 443
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 308, 323, 325, 427, 435Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4(2)
High Courts02 Dec 2011Dismissed
Shailendra Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0320
High Courts02 Dec 2011Dismissed
Ravindra Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0311
High Courts02 Dec 2011Disposed Of
Rashmi Rana and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0309
High Courts02 Dec 2011Dismissed
Jitendra Kumar Shukla Vs Armed Forces Tribunal and Others
Allahabad High Court · (2011) 12 AHC CK 0308
Armed Forces Tribunals Act, 2007 — Section 14, 30, 31Constitution of India, 1950 — Article 226
High Courts02 Dec 2011Disposed Of
Arun Kumar Mishra and Others Vs District Inspector of Schools and Others
Allahabad High Court · (2012) 1 ADJ 8
Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 101, 102, 103, 104, 105
High Courts02 Dec 2011Allowed
Rakesh Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0293
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 427
High Courts02 Dec 2011Allowed
Sunil Kumar Tripathi Vs District Assistant Registrar, Co-operative Societies, Unnao and another
Allahabad High Court · (2011) 12 AHC CK 0270
High Courts02 Dec 2011Disposed Of
Renu Suri Vs State of U.P.and Others
Allahabad High Court · (2011) 12 AHC CK 0242
High Courts02 Dec 2011Dismissed
Lavkesh Chandra Vs Asha Ram and others
Allahabad High Court · (2011) 12 AHC CK 0239
High Courts02 Dec 2011Dismissed
Devi Gulam Vs Maya Gupta
Allahabad High Court · (2011) 12 AHC CK 0231
High Courts02 Dec 2011
Union of India and Another Vs Jumman
Allahabad High Court · (2011) 12 AHC CK 0155
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts02 Dec 2011Dismissed
Const. 602 C.P. Krishna Lal Prajapati Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0154
High Courts02 Dec 2011Dismissed
Commissioner of Income Tax and Another Vs Shri Ankur Goel
Allahabad High Court · (2011) 12 AHC CK 0152
Income Tax Act, 1961 — Section 263, 55(2)
High Courts02 Dec 2011Dismissed
Committee of Management, Shri Ganesh Inter College, Kasganj, K.R. Nagar and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 436
High Courts02 Dec 2011Allowed
Sushil Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2012) ACR 1669 : (2012) 1 ADJ 24
Arms Act, 1959 — Section 10, 12, 13, 13(1), 13(2A)
High Courts02 Dec 2011Dismissed
Haripal Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 272
Constitution of India, 1950 — Article 21Uttar Pradesh Intermediate Education Act, 1921 — Regulation 3(1)Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 11(4), 16(1), 16E(10), 18, 18(1)
High Courts02 Dec 2011Dismissed
Santosh Kumar and others Vs Deputy Director of Consolidation, Ballia and others
Allahabad High Court · (2012) 2 ADJ 468 : (2012) 3 AWC 2502 : (2012) 115 RD 266
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts02 Dec 2011
Parashu Ram Singh Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0076