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Allahabad High Court judgments, 2011

4,609 judgments · page 23 of 231

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High Courts02 Dec 2011Dismissed

Matadin @ Mata Prasad and Another Vs State of U.P.

Allahabad High Court · (2011) 12 AHC CK 0051

Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
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High Courts01 Dec 2011Allowed

Utsav Oil Traders Vs State of U.P. and Another

Allahabad High Court · (2012) 54 VST 461

Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7)
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High Courts01 Dec 2011

Ram Chandra and Another Vs Atul Kumar Gupta and Others

Allahabad High Court · (2011) 12 AHC CK 0399

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)
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High Courts01 Dec 2011

Gopalpur Co-operative Farming Society Ltd. and Another Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 77 : (2012) 2 AWC 1700 : (2012) 115 RD 217

Constitution of India, 1950 — Article 14, 226, 300AUnited Provinces Co-operative Societies Act, 1912 — Section 229BUttar Pradesh Consolidation of Holdings Act, 1953 — Section 49, 5
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High Courts01 Dec 2011

Mohammad Qasim Vs Union of India and others

Allahabad High Court · (2011) 12 AHC CK 0390

Criminal Procedure (Amendment) Act, 2009 — Section 161(3), 164(1)
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High Courts01 Dec 2011Allowed

Surya Nath Vs State of Uttar Pradesh

Allahabad High Court · (2013) 2 ALJ 214

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 409, 419, 420, 467, 468
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High Courts01 Dec 2011

Bhanu Pratap Srivastava Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0381

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High Courts01 Dec 2011Allowed

Smt. Angoori Devi Vs Regional Joint Director of Education, Agra Region and Others

Allahabad High Court · (2012) 1 ADJ 720 : (2012) 132 FLR 958

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High Courts01 Dec 2011Allowed

Anil Kumar Pal Vs State of U.P. and others

Allahabad High Court · (2011) 12 AHC CK 0358

Police Act, 1861 — Section 7
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High Courts01 Dec 2011Allowed

Yad Ram and others Vs State of U. P.

Allahabad High Court · (2012) 1 ACR 707

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 397, 412
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High Courts01 Dec 2011Dismissed

Pankaj Pandey Vs S.B.I. Central Recruitment and Promotion Department and Another

Allahabad High Court · (2012) 4 ADJ 50 : (2012) 4 AWC 3818

Dowry Prohibition Act, 1961 — Section 3Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 352
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High Courts01 Dec 2011Dismissed

Ram Baran Singh Vs State of U.P.

Allahabad High Court · (2011) 12 AHC CK 0319

Constitution of India, 1950 — Article 226
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High Courts01 Dec 2011Disposed Of

The New India Assurance Co. Ltd. Vs Suresh Kumar and Another

Allahabad High Court · (2011) 12 AHC CK 0313

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High Courts01 Dec 2011Allowed

Roop Chandra Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0312

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High Courts01 Dec 2011Disposed Of

Const. Driver P.N.O. No. 802110408 Islamuddin Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0310

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High Courts01 Dec 2011Allowed

Triveni Engineering and Industries Ltd. Vs State of U.P. and Others

Allahabad High Court · (2011) 12 AHC CK 0294

Constitution of India, 1950 — Article 14, 226Industrial Disputes Act, 1947 — Section 10, 2, 2A, 4K
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High Courts01 Dec 2011Dismissed

Sagittraious Builders and Colonisers Vs Commissioner of Income Tax

Allahabad High Court · (2012) 204 TAXMAN 135

Income Tax Act, 1961 — Section 260A, 68
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High Courts01 Dec 2011Dismissed

Surya Prakash Gupta Vs Smt. Santosh Kumari and Another

Allahabad High Court · (2012) 1 ADJ 109 : (2012) 3 AWC 2361

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 41 Rule 27, 115Provincial Small Cause Courts Act, 1887 — Section 2(2), 25
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High Courts01 Dec 2011

M/s Utsav Oil Traders Vs State of U.P. and Another

Allahabad High Court · (2011) 12 AHC CK 0156

Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7)
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High Courts01 Dec 2011Dismissed

Sudama Prasad Vs U.P. Jal Nigam and Others

Allahabad High Court · (2011) 12 AHC CK 0153

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