High Courts30 Nov 2011Allowed
Maharani Deen Bind Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 538
Constitution of India, 1950 — Article 19(1), 226, 300AEssential Commodities Act, 1955 — Section 3, 6A, 6B, 7
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 25 of 231
High Courts30 Nov 2011Dismissed
Sanjeev Kumar Dwivedi and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 556 : (2012) 2 AWC 1516
Uttar Pradesh Sub-Inspector and Inspector (Civil Police) Service Rules, 2008 — Rule 15
High Courts30 Nov 2011Dismissed
Pawan Kumar Laur Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 724 : (2012) 1 ADJ 692
Constitution of India, 1950 — Article 12Electricity Act, 2003 — Section 135, 135(1), 135(2), 14
High Courts30 Nov 2011Allowed
Barkat Ahmad Siddiqui Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 679 : (2012) 1 ADJ 783 : (2012) 2 Crimes 417
Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 193, 195(1), 302, 340
High Courts30 Nov 2011Dismissed
New India Assurance Company Limited Vs Smt. Mamina Khatun and Others
Allahabad High Court · (2012) 2 ADJ 20
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149
High Courts30 Nov 2011Allowed
Hari Krishna Upadhyay Vs Union of India and Others
Allahabad High Court · (2012) 2 ADJ 70
Central Civil Services (Conduct) Rules, 1964 — Rule 10(1), 14, 18, 3(1)
High Courts30 Nov 2011Partly Allowed
Jokhu and others Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 145, 161, 313Penal Code, 1860 (IPC) — Section 304, 307, 323, 326, 34
High Courts30 Nov 2011Dismissed
National Insurance Co. Ltd. Vs Smt. Seema and others
Allahabad High Court · (2012) 2 AWC 1275
Civil Procedure Code, 1908 (CPC) — Section 13, 13(1)Motor Vehicles Act, 1988 — Section 147(1), 147(3), 149, 149(2), 163A
High Courts30 Nov 2011Allowed
Ishhaq Mohammad Vs Commissioner, Bareilly Mandal Bareilly and Others
Allahabad High Court · (2012) 5 ADJ 248 : (2012) 6 AWC 6470
High Courts30 Nov 2011Disposed Of
Haider Ali Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 522 : (2012) 3 AWC 3084
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11
High Courts29 Nov 2011Allowed
Geeta Rani and Others Vs Deputy Director of Consolidation, Saharanpur and Others
Allahabad High Court · (2012) 1 ADJ 425 : (2012) 2 AWC 1522
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts29 Nov 2011Allowed
Smt. Afzal Begum @ Akhatari Vs State of U.P
Allahabad High Court · (2012) 1 ACR 456 : (2012) 1 ADJ 561
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 110, 374(2), 389Immoral Traffic (Prevention) Act, 1956 — Section 14, 15, 15(2), 16, 16(1)
High Courts29 Nov 2011Dismissed
Smt. Vibha Shukla And Another Vs Director Of Education (Basic) U.P., Allahabad And Others
Allahabad High Court · (2012) 6 ADJ 246
High Courts29 Nov 2011
Central Distillery and Breweries Limited Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2012) 49 VST 480
Uttar Pradesh Trade Tax Act, 1948 — Section 10, 9
High Courts29 Nov 2011Dismissed
Dr. Akhilesh Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 333
Constitution of India, 1950 — Article 246, 309Homoeopathy Central Council Act, 1973 — Section 3Uttar Pradesh State Homeopathic Medical Colleges Teachers Service Rules, 1990 — Rule 8
High Courts29 Nov 2011Dismissed
Commissioner of Income Tax-I Vs M/s. U.P. Jal Nigam
Allahabad High Court · (2012) 348 ITR 238
General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1961 — Section 10(20)
High Courts29 Nov 2011Dismissed
Shree Pal Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0266
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts29 Nov 2011Disposed Of
Gulab Chand Verma Vs Manoj Singh and Another
Allahabad High Court · (2011) 11 AHC CK 0251
High Courts29 Nov 2011Dismissed
Rajesh Dogra @ Rajesh Puri, Pupil Mahant Krishna Chandra Dqgra @ Krishna Chandra Puri Vs State of U.P.Through Its Secretary, Local Bodies, U.P.At Lucknow and Others
Allahabad High Court · (2011) 11 AHC CK 0250
Uttar Pradesh Municipal Corporation Act, 1959 — Section 213, 472
High Courts29 Nov 2011Disposed Of
Sri Sai Mahavidyalaya Vs State of U.P.and others
Allahabad High Court · (2011) 11 AHC CK 0230