COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 27 of 231

High Courts25 Nov 2011Dismissed

Ram Prakash Tewari Vs Dy. Inspector Genral of Police Devi Patna Mandal Gonda and Others

Allahabad High Court · (2011) 11 AHC CK 0424

Constitution of India, 1950 — Article 226, 309Penal Code, 1860 (IPC) — Section 147, 302Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(2)

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High Courts25 Nov 2011

Bindu Chaurasia Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0423

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High Courts25 Nov 2011Dismissed

Committee of Management, Madersa Urbiya Uloom and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0418

Societies Registration Act, 1860 — Section 25, 25(1), 25(2), 4A

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High Courts25 Nov 2011Dismissed

Mohd. Irfan Vs Mohd. Gulfam Mansoori and Another R

Allahabad High Court · (2011) 11 AHC CK 0417

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 151

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High Courts25 Nov 2011Dismissed

Saddam @ Sonu Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ADJ 12

Evidence Act, 1872 — Section 35, 52, 53Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)Juvenile Justice Act, 1986 — Section 52

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High Courts25 Nov 2011Dismissed

Savesh Kumar Agarwal Vs Union of India and Others

Allahabad High Court · (2012) 1 ADJ 463

Income Tax Act, 1961 — Section 123C, 132, 132A, 132B, 143(1)

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High Courts25 Nov 2011Dismissed

Manoj Kumar Rai Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0403

Constitution of India, 1950 — Article 21

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High Courts25 Nov 2011

Dinesh Chandra Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0401

Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34

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High Courts25 Nov 2011

Hanuman Prasad Pandey @ Gende Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0400

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302

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High Courts25 Nov 2011Dismissed

Gopal Dharmshala Trust (Sri) and Another Vs Rama Shankar and Others

Allahabad High Court · (2012) 116 RD 63

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

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High Courts25 Nov 2011Dismissed

Keshari Kumar Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0382

Constitution of India, 1950 — Article 226

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High Courts25 Nov 2011Allowed

Manoj Kumar Gupta Vs Union of India and Others

Allahabad High Court · (2012) 1 ADJ 395

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115N, 143(3), 147, 148, 220

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High Courts25 Nov 2011

Waris Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0366

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 201, 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts25 Nov 2011Dismissed

Ram Gopal and Another Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0365

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts25 Nov 2011Allowed