COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 29 of 231

High Courts24 Nov 2011

Satish Kumar Yadav Alias Ram Yadav Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0436

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)

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High Courts24 Nov 2011Dismissed

Khetal Singh Vs State of U.P. and another

Allahabad High Court · (2011) 11 AHC CK 0432

Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 319, 319(1), 319(4)Penal Code, 1860 (IPC) — Section 307, 34, 504

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High Courts24 Nov 2011

Rajeev Kumar Sharma Vs Additional Civil Judge J.D. and Others

Allahabad High Court · (2011) 11 AHC CK 0376

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 9 Rule 13

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High Courts24 Nov 2011

Rajeev Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0353

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High Courts24 Nov 2011Allowed

Rakesh Sharma and Others Vs Board of Revenue and Others

Allahabad High Court · (2012) 1 ADJ 243 : (2012) 3 AWC 3062

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68Uttar Pradesh Land Revenue Act, 1901 — Section 219

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High Courts24 Nov 2011Allowed

Mohd. Majeed Ansari Vs The State of U.P. and Another

Allahabad High Court · (2011) 11 AHC CK 0312

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High Courts24 Nov 2011Allowed

Saumya Cooperative Housing Society, Allahabad Vs State of U.P.and others

Allahabad High Court · (2011) 10 ADJ 548 : (2012) 2 AWC 1616

Uttar Pradesh Land Revenue Act, 1901 — Section 33

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High Courts24 Nov 2011

Vijay Nath Vs Collector

Allahabad High Court · (2011) 11 AHC CK 0283

Land Acquisition Act, 1894 — Section 54

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High Courts24 Nov 2011Allowed

Visheshwar Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0274

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High Courts24 Nov 2011Dismissed

Vinod Trivedi and others Vs State of U.P., Through Secretary Basic Education and others

Allahabad High Court · (2011) 11 AHC CK 0240

Constitution of India, 1950 — Article 226

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High Courts24 Nov 2011Dismissed

Ram Shanker Shukla Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0185

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High Courts24 Nov 2011Dismissed

Bangali Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0168

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High Courts24 Nov 2011

Jai Bahadur Verma Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0167

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High Courts24 Nov 2011

Krishna Jee Mishra Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0158

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High Courts24 Nov 2011

Ashok Kumar Tiwari Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0157

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High Courts24 Nov 2011Dismissed

Rasheed Ahmad and Others Vs D.D.C. and Others

Allahabad High Court · (2011) 11 AHC CK 0154

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176

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High Courts24 Nov 2011

Jitin Prasad and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0142

Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151, 41(1)Penal Code, 1860 (IPC) — Section 147, 149, 323, 504

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High Courts24 Nov 2011Allowed