High Courts22 Nov 2011

Jai Ram Pal Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0357

Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 307, 323, 324, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2), 3(5)
High Courts22 Nov 2011Dismissed

Desh Raj Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0187

Uttar Pradesh High School and Intermediate Colleges (Payment of Salary to Teachers and Other Staff) Act, 1971 — Section 7Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 1, 4Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 1, 10, 11, 7, 9