COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 33 of 231

High Courts21 Nov 2011Dismissed

Raju @ Tajuddin Vs Divisional Commissioner-Kanpur Division and Others

Allahabad High Court · (2012) 1 ADJ 459

Arms Act, 1959 — Section 13, 17, 17(3)Goondas Act, 1923 — Section 18, 3, 5Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 304A

High Courts21 Nov 2011Dismissed

Sheo Kumar and Others Vs Deputy Director of Consolidation

Allahabad High Court · (2011) 11 AHC CK 0293

High Courts21 Nov 2011Allowed

DSCL Sugar Hariyawan Mis.DCM Shri Ram Consolidated Limited Vs Civil Judge (S.D.), Sitapur and others

Allahabad High Court · (2011) 11 AHC CK 0271

Essential Commodities Act, 1955 — Section 12B, 3Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 15

High Courts21 Nov 2011Dismissed

Shesh Mani Dubey and Others Vs Smt. Kanti Devi and Others

Allahabad High Court · (2011) 11 AHC CK 0191

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

High Courts21 Nov 2011

Sukdev Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0159

High Courts21 Nov 2011Dismissed

Wahid Vs State of U.P. And Another

Allahabad High Court · (2011) 11 AHC CK 0156

Criminal Procedure Code, 1973 (CrPC) — Section 156, 157, 2, 482Penal Code, 1860 (IPC) — Section 504, 506

High Courts21 Nov 2011Allowed

Krishna Gopal Srivastava Vs The State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0155

High Courts21 Nov 2011Dismissed

Smt. Harsh Bala Tewari Vs The State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0139

Constitution of India, 1950 — Article 14Uttar Pradesh Basic Education (Teachers) Service Rules, 1981 — Rule 8

High Courts21 Nov 2011

Hari Om Rastogi and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0138

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151

High Courts21 Nov 2011

Ramraj Sharma Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0137

Constitution of India, 1950 — Article 226

High Courts21 Nov 2011Disposed Of

M/S Pradise Plastics Enterprises, M.K. Goel Vs Dy. Labour Commissioner, Lohiya Nagar, Ghaziabad and Others

Allahabad High Court · (2011) 11 AHC CK 0126

Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H(1)

High Courts21 Nov 2011Disposed Of

Jitendra Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0125

High Courts21 Nov 2011Dismissed

Ghanshyam Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0124

Income Tax Act, 1961 — Section 142(2A)Uttar Pradesh Panchayat Raj Act, 1947 — Section 95(3)

High Courts21 Nov 2011Disposed Of

Munni Devi Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0123

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)

High Courts21 Nov 2011Allowed

Smt. Pooja Vs State of U.P.

Allahabad High Court · (2012) 1 ACR 473 : (2012) 1 ADJ 478

Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 239, 240Penal Code, 1860 (IPC) — Section 201, 302

High Courts21 Nov 2011

M/S Poly Plast Distributors Vs State Bank of India and Others

Allahabad High Court · (2011) 11 AHC CK 0088

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

High Courts21 Nov 2011Dismissed

Geetam Singh Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0087

Criminal Procedure Code, 1973 (CrPC) — Section 203, 204

High Courts21 Nov 2011Dismissed

Anil Kumar Pachauri Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 115 : (2012) 132 FLR 969

Constitution of India, 1950 — Article 14, 16

High Courts21 Nov 2011Dismissed

Manish Gupta Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0040

Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A

High Courts21 Nov 2011Allowed

Atma Ram Prajapati and Others Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 565 : (2012) 1 ADJ 241

Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401, 482Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 13(B), 9