Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 136, 226, 227Representation of the People Act, 1951 — Section 86

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High Courts21 Nov 2011

Ntpc Limited and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0379

Civil Procedure Code, 1908 (CPC) — Section 153Constitution of India, 1950 — Article 226, 302

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High Courts21 Nov 2011Dismissed

C/M of Dwarika Prasad Inter College and Another Vs State of U.P. and Others

Allahabad High Court · (2012) 4 AWC 3549

Uttar Pradesh General Clauses Act, 1904 — Section 19AUttar Pradesh Intermediate Education Act, 1921 — Section 16A, 16A(7)

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High Courts21 Nov 2011Dismissed

Bindeshwari Prasad Alias Lallan Prasad [represented by Legal heirs] Vs The Court of Additional Civil Judge, Ist Bahraich and Others

Allahabad High Court · (2011) 11 AHC CK 0351

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)

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High Courts21 Nov 2011Allowed

Prashant Khandelwal and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0336

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 120B, 417, 504, 506

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High Courts21 Nov 2011Dismissed

Rama Shanker Pandey (deceased) and Others Vs Chandan Pandey and Another

Allahabad High Court · (2011) 11 AHC CK 0311

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Evidence Act, 1872 — Section 13

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High Courts21 Nov 2011Dismissed

Civil Aviation Traning College Bamrauli Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0308

Income Tax Act, 1961 — Section 254, 254(2), 260A

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High Courts21 Nov 2011Disposed Of

Ravindra Nath Verma Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0303

Uttar Pradesh Jal Nigam Service Regulations — Regulation 31

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High Courts21 Nov 2011Allowed

Bareilly Nagar Nigam Vs Dungar Singh and Another

Allahabad High Court · (2011) 11 AHC CK 0302

Payment of Gratuity Act, 1972 — Section 4(5)Uttar Pradesh Municipal Corporation Act, 1959 — Section 548

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High Courts21 Nov 2011Disposed Of

Durga Prasad Vs Hira Lal and Others

Allahabad High Court · (2011) 11 AHC CK 0301

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49

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High Courts21 Nov 2011Disposed Of

L.M. Khanna Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0300

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 482Penal Code, 1860 (IPC) — Section 406, 409, 417, 418, 419

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High Courts21 Nov 2011Allowed

Ramesh Chandra and Others Vs State of U.P. and Another

Allahabad High Court · (2011) 11 AHC CK 0299

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 504, 506

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