High Courts23 Nov 2011Dismissed
Vishnu Prasad and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 150 : (2012) 133 FLR 102
Constitution of India, 1950 — Article 14, 16, 39
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 30 of 231
High Courts23 Nov 2011Allowed
Arvind Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) ACR 1653 : (2012) 2 ADJ 49
Arms Act, 1959 — Section 14, 14(1)Constitution of India, 1950 — Article 21
High Courts23 Nov 2011Dismissed
Sri Nath Tiwari Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 179 : (2012) 132 FLR 983
Uttar Pradesh Recognized Basic Schools (Junior High School) (Recruitment and Conditions of Services of Teachers) Rules, 1978 — Rule 4(2), 5
High Courts23 Nov 2011Dismissed
Arunesh @ Chhote Monu Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0435
Penal Code, 1860 (IPC) — Section 302
High Courts23 Nov 2011Dismissed
Puneet Kumar Jindal Vs ICICI Lombard General Insurance Co. Ltd.
Allahabad High Court · (2013) ACJ 1628
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(d), Order 9 Rule 13, Order 9 Rule 9, 104Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 169, 173
High Courts23 Nov 2011Dismissed
The Commissioner of Income Tax Alld and Another Vs Sh. Mukesh Kumar Agrawal
Allahabad High Court · (2011) 11 AHC CK 0402
Finance Act, 2008 — Section 143(2), 158BC, 292BB
High Courts23 Nov 2011
Pushpa Kumari Vs The State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0354
High Courts23 Nov 2011Allowed
Bhagwat Kumar Seth Vs Smt. Charan Jit Kaur and Another
Allahabad High Court · (2011) 10 ADJ 910 : (2012) 3 AWC 2359
Registration Act, 1908 — Section 17, 47, 49
High Courts23 Nov 2011Disposed Of
Sri Pritam Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0276
High Courts23 Nov 2011Dismissed
Smt. Rakesh Bala Aneja Vs Smt. Sushil Bajaj and Others
Allahabad High Court · (2011) 11 AHC CK 0275
Arbitration Act, 1940 — Section 35, 37Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151
High Courts23 Nov 2011Allowed
Indrajeet Singh Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0141
High Courts23 Nov 2011Allowed
Jokhai Ram and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 11 AHC CK 0140
Land Acquisition Act, 1894 — Section 28A, 28A(1), 28A(3), 4, 6
High Courts23 Nov 2011Dismissed
Kanpur Electricity Supply Company Ltd. and Another Vs Uttar Pradesh Electricity Regulatory Commission Lucknow and Others
Allahabad High Court · (2012) 2 ADJ 470
Constitution of India, 1950 — Article 226
High Courts23 Nov 2011Allowed
Pawan Kumar Singh Vs State of U.P. and Another
Allahabad High Court · (2012) ACR 1646 : (2012) 1 ADJ 735
Arms Act, 1959 — Section 18
High Courts22 Nov 2011
Muni Raj Vs State of U.P. Thro. Collector Bijnore
Allahabad High Court · (2011) 11 AHC CK 0456
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 202, 33, 39
High Courts22 Nov 2011
Smt. Neetu Vs State of U.P. and Another
Allahabad High Court · (2011) 11 AHC CK 0455
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 302, 323, 394, 452
High Courts22 Nov 2011Allowed
055180079 Constable/Driver Praveen Kumar Vs Central Reservce Police Force and Others
Allahabad High Court · (2011) 11 AHC CK 0454
Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts22 Nov 2011Allowed
Nawab Ali Vs State of U.P.
Allahabad High Court · (2012) 3 ADJ 389
Criminal Procedure Code, 1973 (CrPC) — Section 299, 446
High Courts22 Nov 2011Allowed
Kushi Ram Retd. Senior Station Incharge Vs U.P. State Road Transport Corporation and Others
Allahabad High Court · (2011) 11 AHC CK 0377