COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 28 of 231

High Courts25 Nov 2011Dismissed

Pradeep Kumar Rai and Others Vs State of U.P. And Others Anil Kumar Mishra and Others Vs State of U.P. And Others

Allahabad High Court · (2011) 11 AHC CK 0304

Constitution of India, 1950 — Article 14, 16Uttar Pradesh Public Services (Reservation for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1994 — Section 3(2)

High Courts25 Nov 2011Allowed

M/s Rana Girders Ltd Vs Union of India and others

Allahabad High Court · (2011) 11 AHC CK 0294

Central Excise Rules, 1944 — Rule 209A, 230, 230(2), 57AHCentral Excises and Salt Act, 1944 — Section 11, 11A, 11D, 11E, 35FCompanies Act, 1956 — Section 23(1), 23(1), 529A

High Courts25 Nov 2011

Jai Gopal Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0292

High Courts25 Nov 2011Allowed

Umesh Chandra Saxena Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0291

High Courts25 Nov 2011

M/s Aman Traders Singh Dharam Kanta Durgapur Road Vs State of U.P. Thr.Prin.Secy.Forest Bhawan Lko.Thr Its Chief

Allahabad High Court · (2011) 11 AHC CK 0284

Constitution of India, 1950 — Article 21, 226, 245(2), 301, 304Forest (Conservation) Act, 1980 — Section 2(1)Forest Act, 1927 — Section 2(4), 41(1), 41(2), 42, 51

High Courts25 Nov 2011Allowed

Anil Kumar and others Vs State of U.P. and Others

Allahabad High Court · (2011) 11 ADJ 754

Allahabad High Court Rules, 1952 — Rule 5Constitution of India, 1950 — Article 14, 16, 21, 226, 309Government of India Act, 1935 — Section 241(1), 241(2)

High Courts25 Nov 2011

Shyam Singh Vs Chief Commissioner Railway Security Force Head Office Northe

Allahabad High Court · (2011) 11 AHC CK 0172

High Courts25 Nov 2011

Khurshid Alam Khan Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0171

High Courts25 Nov 2011Dismissed

Bramha Deo Chaudhari Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0170

Constitution of India, 1950 — Article 226

High Courts25 Nov 2011

Mohan Babu Soni Vs State of U.P. and Others

Allahabad High Court · (2011) 11 AHC CK 0169

High Courts25 Nov 2011

Chhotey Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0149

High Courts25 Nov 2011

Yahiya Khan Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0148

Penal Code, 1860 (IPC) — Section 363, 366

High Courts25 Nov 2011Dismissed

Vibhuti (Now Deceased) and Another Vs Jayantri (Now Deceased) and Others

Allahabad High Court · (2011) 11 AHC CK 0147

High Courts25 Nov 2011

Ramdas and Others Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0146

High Courts25 Nov 2011Allowed

Ram Mani Mishra Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ADJ 96

Uttar Pradesh Land Revenue Act, 1901 — Section 33AO, 34, 40(3)

High Courts25 Nov 2011Allowed

Suresh Kumar Gadi Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ADJ 729 : (2012) 132 FLR 964

Constitution of India, 1950 — Article 226

High Courts24 Nov 2011Allowed

Sahu Stone Crushing Industries Vs Divisional Level Committee and Another

Allahabad High Court · (2012) 52 VST 212

Factories Act, 1948 — Section 2(m), 6, 6(1), 6(1)(a), 7

High Courts24 Nov 2011Allowed

Rama Shanker Vs Additional Commissioner, Jhansi Division Jhansi and Others

Allahabad High Court · (2012) 7 ADJ 202

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 16, 29, 29(a), 30

High Courts24 Nov 2011Dismissed

Gyanendra Pal Tyagi Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ADJ 472 : (2012) 2 AWC 1525 : (2012) 132 FLR 802

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

High Courts24 Nov 2011

Raj Kumar Gautam Vs State of U.P.

Allahabad High Court · (2011) 11 AHC CK 0437

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307