High Courts29 Nov 2011Disposed Of
Gokaran Lal and others Vs Deputy Director of Consolidation and others
Allahabad High Court · (2011) 11 AHC CK 0226
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 26 of 231
High Courts29 Nov 2011Dismissed
Smt. Shoaba Vs DY. Director of Consolidation, Muzaffarnagar and others
Allahabad High Court · (2012) 115 RD 42
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 48, 6Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts29 Nov 2011Dismissed
Abhimanyu and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 92
Constitution of India, 1950 — Article 19(1), 226
High Courts28 Nov 2011Dismissed
Akbar Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0434
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts28 Nov 2011Dismissed
Kundan Lal Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0433
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts28 Nov 2011Dismissed
Ram Autar Verma Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0419
High Courts28 Nov 2011
Kumari Saumya Chandel Vs State of U.P. And Others
Allahabad High Court · (2011) 11 AHC CK 0383
High Courts28 Nov 2011
Nisha Solanki Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0349
High Courts28 Nov 2011Dismissed
Mohisin Ali Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0348
Constitution of India, 1950 — Article 226
High Courts28 Nov 2011Dismissed
Constable 2154 Rajesh Kumar Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0347
High Courts28 Nov 2011Dismissed
Vijay Pratap Singh Vs Smt. S.K. Anand
Allahabad High Court · (2011) 11 AHC CK 0346
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 106
High Courts28 Nov 2011Dismissed
Shailendra Kumar and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2012) 1 ADJ 205 : (2012) 3 AWC 3084
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5, 6A, 6A(1), 6A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts28 Nov 2011Allowed
Prahlad Singh Vs State of U.P.and others
Allahabad High Court · (2011) 11 AHC CK 0273
High Courts28 Nov 2011Allowed
Sushil Kumar Vs Ganga Sharan Garg and Others
Allahabad High Court · (2011) 11 AHC CK 0246
High Courts28 Nov 2011Dismissed
Umendra Pratap Singh Vs State of U.P. Thr. Prin Secy Medical Helath and Others
Allahabad High Court · (2011) 11 AHC CK 0173
High Courts28 Nov 2011Allowed
Bhaggi Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts28 Nov 2011Allowed
Sunil Pathak Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 232 : (2012) 4 AWC 3714
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 21
High Courts25 Nov 2011Allowed
Ram Kripal @ Chirkut and Another Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2012) 2 ADJ 13
Evidence Act, 1872 — Section 101, 50, 60
High Courts25 Nov 2011
Jumma Vs State of U.P.
Allahabad High Court · (2011) 11 AHC CK 0439
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 393
High Courts25 Nov 2011
Vishwa Nath Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 11 AHC CK 0425