High Courts07 Dec 2011Allowed
Anil Kumar Jaiswal Vs Commissioner of Income Tax and Another
Allahabad High Court · (2011) 12 AHC CK 0441
Income Tax Act, 1961 — Section 154, 260Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 20 of 231
High Courts07 Dec 2011
Hari Prakash Singh Vs A. Satish Ganesh, S.S.P.
Allahabad High Court · (2011) 12 AHC CK 0435
High Courts07 Dec 2011Dismissed
Dr. Naresh Kumar Pruthi Vs Vice-Chancellor Ch. Charan Singh Univ. and Others
Allahabad High Court · (2012) 1 ADJ 742
High Courts07 Dec 2011Dismissed
Muneer Ahmad Alia Marru Vs Smt. Zareena Begum
Allahabad High Court · (2011) 12 AHC CK 0365
High Courts07 Dec 2011Allowed
Rajendra Kumar and Others Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 64
High Courts07 Dec 2011
Rama Shankar Vs State of U.P. and Others
Allahabad High Court · (2012) 10 ADJ 734 : (2013) 1 ALJ 31
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 447Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 122A, 122B, 122B(1), 132
High Courts07 Dec 2011Dismissed
Chandra Kant Dubey Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 232
Pharmacy Act, 1948 — Section 11, 14, 31, 32, 32(2)
High Courts07 Dec 2011Allowed
Raj Kumar Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0204
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts07 Dec 2011Allowed
Leela Dhar Sagar Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0147
Constitution of India, 1950 — Article 311(2)Uttar Pradesh Class II Services (Imposition of Minor Punishments) Rules, 1973 — Rule 16, 3, 3(2), 7Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 3, 6, 7, 8, 9(4)
High Courts07 Dec 2011Disposed Of
Akhil Bhartiya Kshatriya Mahasabha and Another Vs Prescribed Authority/Sub-Divisional Manager, Badalapur and Others
Allahabad High Court · (2012) 2 ADJ 388 : (2012) 3 AWC 3105
Societies Registration Act, 1860 — Section 25(1), 4A
High Courts07 Dec 2011Dismissed
Awadhesh Kumar Gupta Vs Rajendra and Another
Allahabad High Court · (2011) 12 AHC CK 0057
Constitution of India, 1950 — Article 226
High Courts07 Dec 2011Allowed
M/s Ghazipur Kisan Ghar Vs Commissioner of Income Tax and Another
Allahabad High Court · (2011) 12 AHC CK 0056
Income Tax Act, 1961 — Section 154, 260ALimitation Act, 1963 — Section 5
High Courts07 Dec 2011Allowed
Kanwarpal Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 134
Constitution of India, 1950 — Article 14, 226
High Courts07 Dec 2011Allowed
Chhotey Lal Dubey Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 436
High Courts05 Dec 2011Allowed
Surendra Kumar Singh Rathore and Others Vs State of U.P. And Others
Allahabad High Court · (2011) 12 AHC CK 0416
High Courts05 Dec 2011Allowed
State of U. P. and another Vs Dev Raj Vishwakarma and another
Allahabad High Court · (2012) 1 ADJ 316
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11Constitution of India, 1950 — Article 14Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995 — Rule 4, 5
High Courts05 Dec 2011
Vinita Sharma Vs The State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0406
High Courts05 Dec 2011Allowed
Deependra Prakash Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0405
High Courts05 Dec 2011Dismissed
Shipra Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0404
High Courts05 Dec 2011
Ramlata Chahar Vs Ram Karan Yadav, Prin. Dist. Ins. of Edu. Shivrampur
Allahabad High Court · (2011) 12 AHC CK 0403