High Courts08 Dec 2011Allowed
Hari Krishana Gupta Vs Chhedi Lal
Allahabad High Court · (2011) 12 AHC CK 0272
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 19 of 231
High Courts08 Dec 2011Disposed Off
Sarjoo Prasad Vs State of U.P. and Another
Allahabad High Court · (2011) 12 AHC CK 0271
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Dec 2011Dismissed
Gulfam and another Vs Rajesh Goyal and others
Allahabad High Court · (2011) 12 AHC CK 0260
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3Transfer of Property Act, 1882 — Section 52
High Courts08 Dec 2011Disposed Of
Hari Singh and others Vs State of U.P.and others
Allahabad High Court · (2011) 12 AHC CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts08 Dec 2011Dismissed
Dildar and others Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0224
Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(2), 311
High Courts08 Dec 2011Allowed
Rakesh Kumar Soni Vs State of U.P.Thru.Distt.Magistrate Lucknow & Ors.
Allahabad High Court · (2011) 12 AHC CK 0193
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 30(1)
High Courts08 Dec 2011
M/s United Traders 34/78, Block-4, Govind Nagar, Kanpur Vs Commissioner of Commercial Taxes, U.P. Lucknow
Allahabad High Court · (2012) 189 ECR 33 : (2012) 53 VST 128
High Courts08 Dec 2011Disposed Of
Umesh Kumar Mishra Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 473 : (2012) 2 AWC 1512
Uttar Pradesh Intermediate Education Act, 1921 — Regulation 14, 19A
High Courts08 Dec 2011
Gaya Prasad Vs Shri Krishna Avtar Bajpai
Allahabad High Court · (2011) 12 AHC CK 0101
High Courts08 Dec 2011Dismissed
Shyam Bihari, Sk-Ii (Retd.) Vs Union of India and Others
Allahabad High Court · (2011) 12 AHC CK 0100
Constitution of India, 1950 — Article 226
High Courts08 Dec 2011Allowed
Dr. Shishir Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0098
Constitution of India, 1950 — Article 14, 16
High Courts08 Dec 2011Dismissed
Krishna Pratap Singh and Others Vs State of U P thr. Its Prin. Secy. Home and Others
Allahabad High Court · (2011) 12 AHC CK 0086
High Courts08 Dec 2011Dismissed
Anil Kumar Rai Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 430 : (2012) 133 FLR 222
High Courts08 Dec 2011Dismissed
Rajendra Prasad Ruhela Vs Central Administrative Tribunal, Allahabad and Others
Allahabad High Court · (2011) 12 AHC CK 0046
High Courts08 Dec 2011Dismissed
Vishwendra Pratap Singh Vs Gautam Budh Technical University and Others
Allahabad High Court · (2012) 3 ADJ 227 : (2012) 6 AWC 5845
High Courts08 Dec 2011Allowed
Akanksha Enterprises Vs State of U.P. and Others
Allahabad High Court · (2013) 57 VST 457
Forest Act, 1927 — Section 41, 41(2)(i), 41A
High Courts07 Dec 2011Allowed
Power Grid Corporation of India Limited Vs Ajay Kumar Gupta and Others
Allahabad High Court · (2012) 1 ADJ 796 : AIR 2012 All 62
Electricity Act, 1910 — Section 27(A)Electricity Act, 2003 — Section 14, 164, 2(39), 38(1)Telegraph Act, 1885 — Section 10, 16
High Courts07 Dec 2011Dismissed
Sheo Brat Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 365 : (2012) 1 ADJ 451 : (2012) 2 Crimes 380
Constitution of India, 1950 — Article 15(3), 39Criminal Procedure (Amendment) Act, 2001 — Section 125, 127
High Courts07 Dec 2011Allowed
Dilip Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0448
Uttar Pradesh State Universities Act, 1973 — Section 31(1), 31(5)
High Courts07 Dec 2011Allowed
Ganga Ram and others Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 448
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 395, 412