High Courts09 Dec 2011Allowed
Ramesh Chandra Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0400
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 17 of 231
High Courts09 Dec 2011
Mansha Devi Mishra Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 164 : (2012) 132 FLR 972
High Courts09 Dec 2011Dismissed
Smt. Madhubala Agrawal and others Vs State of U. P. and others
Allahabad High Court · (2012) 2 AWC 1433
High Courts09 Dec 2011Allowed
Nand Lal Keshari Vs Shashi Bhushan Agrawal and Others
Allahabad High Court · (2011) 12 AHC CK 0328
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22
High Courts09 Dec 2011Dismissed
M/s Super Plastronics Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0307
High Courts09 Dec 2011Allowed
Shabana Khatoon Vs State of U P Thr. Its Secy. Basic Education and Others
Allahabad High Court · (2011) 12 AHC CK 0306
High Courts09 Dec 2011Allowed
Jai Prakash Shukla Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ADJ 295
High Courts09 Dec 2011Dismissed
Ram Avatar Vs State of UP Thr. Secy. Basic Education and Anors.
Allahabad High Court · (2011) 12 AHC CK 0292
High Courts09 Dec 2011Dismissed
Dr. Dinesh Rai Vs State of U.P. and others
Allahabad High Court · (2012) 5 AWC 4512
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts09 Dec 2011Dismissed
Bata India Limited Vs Prescribed Authority, Jhansi and others
Allahabad High Court · (2011) 12 AHC CK 0264
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts09 Dec 2011Dismissed
U.P.Power Corporation, U.P., At Lucknow Through Its Executive Engineer Transmission Division-II, Allahabad Vs Santosh Kumari Anand and Others
Allahabad High Court · (2011) 12 AHC CK 0230
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(8)
High Courts09 Dec 2011Allowed
Reeta Agarwal Vs Lucknow Development Authority Through Its Chairman and Others
Allahabad High Court · (2011) 12 AHC CK 0229
Uttar Pradesh Urban Planning and Development Act, 1973 — Section 41
High Courts09 Dec 2011
Naseem Ahmad And Others Vs State of U.P. And Others
Allahabad High Court · (2011) 12 AHC CK 0186
High Courts09 Dec 2011
Sushma Singh Vs Ramji Prasad Gupta and Others
Allahabad High Court · (2011) 12 AHC CK 0175
High Courts09 Dec 2011Allowed
Paras Nath Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0099
High Courts09 Dec 2011Allowed
Kanhaiya Lal Shukla Vs State of U.P. Thr. Secy Irrigation and Others
Allahabad High Court · (2011) 12 AHC CK 0097
High Courts09 Dec 2011Allowed
Badri Prasad Vs State of U.P. and 4 Others
Allahabad High Court · (2011) 12 AHC CK 0096
High Courts09 Dec 2011Allowed
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0095
High Courts09 Dec 2011Allowed
Shiva Balak Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0094
High Courts09 Dec 2011
Aradhana Singh Vs State of U P Thr. Prin. Secy. Basic Education and Others
Allahabad High Court · (2011) 12 AHC CK 0093