High Courts12 Dec 2011Dismissed
Ram Giri And Others Vs D.D.C. and Others
Allahabad High Court · (2011) 12 AHC CK 0173
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 16 of 231
High Courts12 Dec 2011
Munni Lal Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0172
High Courts12 Dec 2011Dismissed
Commissioner of Income Tax Varanasi and Another Vs M/s Banaras Hotels Limited, Nadesar, Varanasi
Allahabad High Court · (2011) 12 AHC CK 0169
Income Tax Act, 1961 — Section 260A, 80HHD
High Courts12 Dec 2011
Celex Technologies Pvt. Ltd., Calcutta and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0048
High Courts12 Dec 2011
Sayed Habib Ali Khan Vs State of U.P.
Allahabad High Court · (2011) 12 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2AWaqf Act, 1995 — Section 3, 83(1), 83(5), 83(9), 84
High Courts12 Dec 2011Allowed
Smt Duleshwari Devi Vs State of U.P. and Others
Allahabad High Court · (2012) 3 ADJ 742
High Courts12 Dec 2011Allowed
Abhushan Brahma Shah and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 375 : (2012) 2 AWC 1505
High Courts12 Dec 2011Dismissed
Subash Chandra Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 746
Constitution of India, 1950 — Article 14, 16
High Courts09 Dec 2011Allowed
Chandrabali and Others Vs Deputy Director of Consolidation, Allahabad and Others
Allahabad High Court · (2012) 1 ADJ 483
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts09 Dec 2011Dismissed
Javed Ahmad Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 439
Constitution of India, 1950 — Article 226
High Courts09 Dec 2011
Praveen Bansal Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0434
Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 120B, 223, 302Police Act, 1861 — Section 7
High Courts09 Dec 2011
Renuka Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0433
Dowry Prohibition Act, 1961 — Section 3, 4Evidence Act, 1872 — Section 7Penal Code, 1860 (IPC) — Section 223, 224, 323, 396, 494
High Courts09 Dec 2011Allowed
Lekhraj Vs State of U.P.
Allahabad High Court · (2012) 1 ACR 427
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 396, 412
High Courts09 Dec 2011Allowed
Ashok Kumar Srivastva Vs State of U.P. Thr. Secy Irrigation Dept Civil Sectt. Lucknow
Allahabad High Court · (2011) 12 AHC CK 0422
High Courts09 Dec 2011Allowed
Sri Bhagwan Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0421
High Courts09 Dec 2011Allowed
Suresh Chandra Dwivedi Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0420
High Courts09 Dec 2011Allowed
Stanley Charan Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0419
High Courts09 Dec 2011Allowed
Yogendra Kumar Sarswat Vs D.I.G. PAC, (Pashchimi Anubhag), Moradabad and others
Allahabad High Court · (2012) 1 ADJ 292 : (2012) 132 FLR 973
High Courts09 Dec 2011Dismissed
Sarita Singh Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 127
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2, 5
High Courts09 Dec 2011Dismissed
Shiv Ratan Lal Vs State of U.P. And Others
Allahabad High Court · (2011) 12 AHC CK 0401