High Courts09 Dec 2011Dismissed
Ganga Ram Vs State of U.P. thr. Secy. Basic Education and Anors.
Allahabad High Court · (2011) 12 AHC CK 0088
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 18 of 231
High Courts09 Dec 2011
Cons. C.P. 654 Vishwanath Upadhayaya Vs State of U.P. and Others
Allahabad High Court · (2011) 12 AHC CK 0087
High Courts09 Dec 2011Dismissed
Ramesh Chandra Yagik Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 299 : (2012) 132 FLR 982
High Courts09 Dec 2011Dismissed
Lalji Ram Tripathi Vs State of U. P. and others
Allahabad High Court · (2012) 2 ADJ 303 : (2012) 2 AWC 1434 : (2012) 132 FLR 979
High Courts09 Dec 2011Dismissed
Natthu Singh Vs Additional Collector, Bijnor and Others
Allahabad High Court · (2012) 4 ADJ 44 : (2012) 6 AWC 5858
Constitution of India, 1950 — Article 226
High Courts09 Dec 2011Dismissed
Dinesh Trehan Vs State of U.P. and others
Allahabad High Court · (2012) 1 ACR 863 : (2012) 3 BC 176
Criminal Procedure Code, 1973 (CrPC) — Section 200, 300(1)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420, 467, 468, 471
High Courts09 Dec 2011Dismissed
Chhote Lal Vs State of U.P. and Others
Allahabad High Court · (2012) 5 ADJ 736
High Courts09 Dec 2011Allowed
Sudhir Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ADJ 417
Constitution of India, 1950 — Article 311Penal Code, 1860 (IPC) — Section 304, 34, 383, 384Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 14(1), 23, 8(2)
High Courts09 Dec 2011Allowed
Anand Kumar Tripathi Vs State of U.P.and Others
Allahabad High Court · (2012) 1 ADJ 286
Uttar Pradesh Intermediate Education Act, 1921 — Section 16DUttar Pradesh Intermediate Education Rules, 1921 — Rule 102, 103, 104, 105, 106
High Courts09 Dec 2011Allowed
Anand Kumar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2012) 132 FLR 454
High Courts09 Dec 2011Allowed
Lal Bahadur Singh Vs U.P. State Roadways Transport Corporation and Others
Allahabad High Court · (2012) 132 FLR 1082
High Courts08 Dec 2011Dismissed
Arun Goyal and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 3 BC 210
Criminal Procedure Code, 1973 (CrPC) — Section 200, 244, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420, 460
High Courts08 Dec 2011
Anil Kumar Vs Jawahir Prasad and Others
Allahabad High Court · (2012) 1 ADJ 345 : (2012) 2 AWC 1449
High Courts08 Dec 2011Dismissed
Shobhit Kumar Mallik Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ADJ 532
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts08 Dec 2011Dismissed
Bhaskar Rai and Others Vs State Of U.P. and Another
Allahabad High Court · (2011) 12 AHC CK 0414
Constitution of India, 1950 — Article 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 300, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 452, 504
High Courts08 Dec 2011Dismissed
Bhupendra Singh Vs U.P. State Road Transport Corporation
Allahabad High Court · (2011) 12 AHC CK 0402
Constitution of India, 1950 — Article 309
High Courts08 Dec 2011Dismissed
Kumari Lalti Devi Vs State of U.P. and Others
Allahabad High Court · (2012) 2 ADJ 390 : (2012) 132 FLR 1074
Constitution of India, 1950 — Article 14, 16
High Courts08 Dec 2011
Vishnu Hari Dalmia And Others Vs District And Sessions Judge Rae Bareli And Others
Allahabad High Court · (2012) 1 ADJ 753
Constitution of India, 1950 — Article 226, 227, 235Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(1), 483Penal Code, 1860 (IPC) — Section 147, 148, 149, 153A, 153B
High Courts08 Dec 2011Dismissed
Salim Ahmad Vs Commissioner, Moradabad and Another
Allahabad High Court · (2012) 1 ACR 861 : (2012) 1 ADJ 510
Arms Act, 1959 — Section 17, 25
High Courts08 Dec 2011Dismissed
Harendra Singh Vs State of U.P. Thu. Its Prin. Sec.
Allahabad High Court · (2012) 1 ADJ 21