High Courts25 Jan 2011Allowed
Raghuveer Prasad and another Vs Vishnu Dutt
Allahabad High Court · (2011) 3 CivCC 38 : (2011) 8 RCR(Civil) 3060
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 100Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 218 of 231
High Courts25 Jan 2011Dismissed
Smt. Krishna Katyal Vs Smt. Kamlesh Gupta and Another
Allahabad High Court · (2011) 01 AHC CK 0133
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 34, 35, 35A, 35BConstitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts25 Jan 2011Allowed
Dharam Raj Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 169 : (2011) 128 FLR 959
Constitution of India, 1950 — Article 14, 226
High Courts25 Jan 2011Allowed
Sanjay Kumar Gupta Vs Additional District Judge and Another
Allahabad High Court · (2011) 2 ADJ 801
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21
High Courts25 Jan 2011Dismissed
Pankaj Shukla Vs Anirudh Singh
Allahabad High Court · (2011) 3 ADJ 472 : (2011) 3 AWC 210 : (2011) 8 RCR(Criminal) 2160 : (2011) 2 UPLBEC 963
Constitution of India, 1950 — Article 254, 254(2)Contempt of Courts Act, 1971 — Section 15, 2Criminal Law (Amendment) Act, 1932 — Section 10
High Courts25 Jan 2011Dismissed
Saudan Singh alias Keval Baba Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2815 : (2011) CriLJ 4594
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302
High Courts25 Jan 2011Dismissed
Dhananjay Kumar Singh Vs District Judge Gorakhpur and other
Allahabad High Court · (2011) 2 RCR(Rent) 191
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 4(1), 7(3)Railway Quarter Allotment Rules, 2000 — Rule 12, 15, 4
High Courts24 Jan 2011Dismissed
Indian Trading and Chemicals Vs Commissioner of Trade Tax, U.P., Lucknow
Allahabad High Court · (2011) 38 VST 245
Uttar Pradesh Trade Tax Act, 1948 — Section 11, 13A(4)
High Courts24 Jan 2011
Charan Singh Vs VII A.D.J.
Allahabad High Court · (2012) 2 ADJ 678
Civil Procedure Code, 1908 (CPC) — Section 47Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 168A
High Courts24 Jan 2011Allowed
Sir Shadi Lal Enterprises Ltd. Vs Commissioner of Trade Tax U.P.
Allahabad High Court · (2011) 42 VST 266
Diesel Oil and Alcohol Taxation Act, 1939 — Section 2, 3(1)(c)Uttar Pradesh General Clauses Act, 1904 — Section 21Uttar Pradesh Trade Tax Act, 1948 — Section 11, 21, 3A(1)(c), 5
High Courts24 Jan 2011Dismissed
Charanjeet Seth Vs Prabhakar and Others
Allahabad High Court · (2011) 1 RCR(Rent) 311
Constitution of India, 1950 — Article 226Rent Control Act, 1972 — Section 21
High Courts24 Jan 2011Allowed
Sanjeev @ Sanju Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2570 : (2011) 3 ADJ 112 : (2011) CriLJ 4589
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 376
High Courts24 Jan 2011Dismissed
Clark Hotel Limited Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 18
Constitution of India, 1950 — Article 14, 243Q(1)Municipalities Act, 1916 — Section 140Uttar Pradesh Municipal Corporation Act, 1959 — Section 172, 173, 174, 174(1), 175
High Courts24 Jan 2011Dismissed
Bhushan Steel and Strips Ltd. Vs Union of India (UOI)
Allahabad High Court · (2011) 265 ELT 31
Central Excise Rules, 1944 — Rule 173LCentral Excise Rules, 2002 — Rule 18, 3(4)
High Courts24 Jan 2011Partly Allowed
KRIBHCO Shyam Fertilizers Ltd. Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 807 : (2011) 112 RD 475
Companies Act, 1956 — Section 617Registration Act, 1908 — Section 17, 18, 24Stamp Act, 1899 — Article 23, 3, 18, 2(10), 2(14)
High Courts24 Jan 2011Dismissed
Shankar Lal Vs Sohal Lal and Another
Allahabad High Court · (2011) 01 AHC CK 0281
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts24 Jan 2011Dismissed
State of U.P. though Principal Secretary Deptt. of Land Development Vs Vinay Kumar Maurya
Allahabad High Court · (2011) 128 FLR 966
High Courts24 Jan 2011Allowed
Surendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 114 RD 377
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Uttar Pradesh Panchayat Raj Act, 1947 — Section 12C, 83
High Courts24 Jan 2011Dismissed
Kailash Nath and Others Vs Satish Chandra and Others
Allahabad High Court · (2011) 01 AHC CK 0250
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Specific Relief Act, 1963 — Section 34, 36, 38, 41
High Courts24 Jan 2011Dismissed
Shri Mohd. Umar Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 599