High Courts27 Jan 2011Allowed
Union Bank of India and Another Vs Amit Kumar and Another
Allahabad High Court · (2011) 2 RCR(Rent) 202
Provincial Small Cause Courts Act, 1887 — Section 25
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 217 of 231
High Courts27 Jan 2011Allowed
Samrat Carpet Vs Commissioner of Trade Tax, U. P., Lucknow
Allahabad High Court · (2011) 41 VST 485
Uttar Pradesh Trade Tax Act, 1948 — Section 11
High Courts27 Jan 2011Disposed Of
U.P. Power Corporation Vs Smt. Urmila Devi
Allahabad High Court · (2011) 3 ADJ 432 : (2011) 129 FLR 80 : (2011) 3 LLJ 177 : (2011) 1 UPLBEC 290
High Courts27 Jan 2011Dismissed
Alok Kumar Vs Sanjeev Dubey, Secretary Borad of Revenue Anubhag and Others
Allahabad High Court · (2011) 01 AHC CK 0231
Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 12Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18
High Courts27 Jan 2011Dismissed
Girja Shanker (Smt.) and others Vs Krishna Kumar Jaiswal
Allahabad High Court · (2011) 8 RCR(Civil) 2874
Provincial Small Cause Courts Act, 1887 — Section 18, 25
High Courts27 Jan 2011Allowed
Anand Swaroop and another Vs XIth ADJ, Muzaffarnagar and others
Allahabad High Court · (2011) 01 AHC CK 0196
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21(8)
High Courts27 Jan 2011Dismissed
Dilip and others Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0188
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302
High Courts27 Jan 2011Allowed
Hari Om Srivastava Vs Sri Ram Laxman Janki and Others
Allahabad High Court · (2011) 2 ADJ 744
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 21(8)
High Courts27 Jan 2011
Preeti Sharma and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ADJ 650
Constitution of India, 1950 — Article 15, 15(3), 16, 42Uttar Pradesh Recruitment to Services (Age Limit) Rules, 1972 — Rule 2, 6
High Courts27 Jan 2011Dismissed
Arvind Kumar and Others Vs Mohd. Rais and Others
Allahabad High Court · (2011) 2 AWC 2102
Motor Vehicles Act, 1988 — Section 173
High Courts27 Jan 2011Dismissed
Banshi Lal Vs Rakesh and Others
Allahabad High Court · (2011) 2 ADJ 741 : (2012) 4 AWC 3573 : (2011) 2 RCR(Rent) 496
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 34
High Courts27 Jan 2011Allowed
Kumari Mamta Mishra Vs Vice-Chancellor, Ch. Charan Singh University and Others
Allahabad High Court · (2011) 3 ADJ 7 : (2011) 3 AWC 3007 : (2011) 1 UPLBEC 737
High Courts25 Jan 2011Dismissed
Ganesh Pal Singh Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ACR 2074 : (2011) 5 ADJ 420 : (2011) 8 RCR(Criminal) 2060
Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2), 482Penal Code, 1860 (IPC) — Section 323, 353, 504
High Courts25 Jan 2011Dismissed
Yogesh Kumar and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 893
Constitution of India, 1950 — Article 14, 16, 226
High Courts25 Jan 2011Allowed
District Judge Vs Janak Singh Tomar, Advocate
Allahabad High Court · (2011) 3 ACR 2577 : (2011) 2 ADJ 629 : (2011) 8 RCR(Criminal) 1067
Constitution of India, 1950 — Article 235Contempt of Courts Act, 1971 — Section 10, 12, 15, 2, 2
High Courts25 Jan 2011Allowed
Amar Nath Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 2 ADJ 716 : (2011) 129 FLR 84
Penal Code, 1860 (IPC) — Section 364, 368Uttar Pradesh Police Regulations, 1948 — Regulation 541
High Courts25 Jan 2011Allowed
Digvijay Nath Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 01 AHC CK 0264
Constitution of India, 1950 — Article 243Uttar Pradesh Panchayat Raj Act, 1947 — Section 12J
High Courts25 Jan 2011Allowed
Allahabad Traders Vs State of U.P. and Another
Allahabad High Court · (2011) 2 ADJ 723 : (2011) 3 AWC 2693
High Courts25 Jan 2011Dismissed
Isma Alam Vs Sri Irshad Alam
Allahabad High Court · (2011) 01 AHC CK 0217
Civil Procedure Code Amendment Act, 1973 — Section 115, 397(2)Constitution of India, 1950 — Article 136Family Courts Act, 1984 — Section 19
High Courts25 Jan 2011Disposed Of
Mohammad Rasheed Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0187
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 363, 366