High Courts31 Jan 2011Disposed Of
Santosh and others Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0199
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 323, 346, 452
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 215 of 231
High Courts31 Jan 2011Allowed
Ayyub Ali Vs State of U.P.and others
Allahabad High Court · (2011) 01 AHC CK 0185
Essential Commodities Act, 1955 — Section 3
High Courts31 Jan 2011Disposed Of
Aditya Pratap Singh @ Pappu Vs State of U.P.
Allahabad High Court · (2011) 01 AHC CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Jan 2011Allowed
U.P. State Sugar Corporation Ltd. Vs Dheer Singh and Another
Allahabad High Court · (2011) 01 AHC CK 0129
High Courts31 Jan 2011Dismissed
Jarnail Vs State Harig India Ltd. Vs Labour Court and Others
Allahabad High Court · (2011) 01 AHC CK 0105
High Courts31 Jan 2011
Chhidda Vs State of U.P. and Others
Allahabad High Court · (2011) 114 RD 231
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 125A
High Courts31 Jan 2011
State of U.P. and Others Vs Shiv Manorath Shukla and Others
Allahabad High Court · (2011) 2 ADJ 215
High Courts31 Jan 2011
Jawahar Lal Shukla Vs Chief Medical Superintendent and Others
Allahabad High Court · (2011) 2 ADJ 835 : (2011) 3 UPLBEC 2033
High Courts31 Jan 2011Allowed
Committee of Management, Bhagwati Pd. Pandey Uchttar Madhyamik Vidyalaya and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 11 : (2011) 4 AWC 3563
Uttar Pradesh Intermediate Education Act, 1921 — Section 16D
High Courts31 Jan 2011Dismissed
Sachin Arora and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 893 : (2011) 2 UPLBEC 1536
Constitution of India, 1950 — Article 14
High Courts31 Jan 2011
Shahid Hasan Vs Aqueel Ahmad and Others
Allahabad High Court · (2011) 3 CivCC 99 : (2011) 113 RD 352
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Jan 2011Allowed
Dr. Tungvir Singh Arya Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 63
Constitution of India, 1950 — Article 14, 16Education Code — Article 45Uttar Pradesh Forest Service Rules, 1952 — Rule 27
High Courts29 Jan 2011Dismissed
Babu Ram Vs U.P. Zila Magistrate and Another
Allahabad High Court · (2011) 113 RD 498
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122(B), 123
High Courts29 Jan 2011Allowed
Munna and Others Vs State of U.P and Another
Allahabad High Court · (2011) 3 ADJ 138
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 190(1), 200, 202Penal Code, 1860 (IPC) — Section 304, 323, 452, 504, 506
High Courts29 Jan 2011Allowed
Aruba Khan Vs Chief Controlling Revenue Authority/Commissioner Moradabad Division and Others
Allahabad High Court · (2011) 3 ADJ 488 : (2012) 4 AWC 3746 : (2011) 112 RD 601
Stamp Act, 1899 — Section 47, 47A(3), 56(1A)Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 9
High Courts29 Jan 2011Allowed
Managing Director, U.P. State Handloom Corporation Ltd. Vs Ashok Kumar Pandey and Others
Allahabad High Court · (2011) 3 ADJ 218 : (2011) 1 UPLBEC 660
Constitution of India, 1950 — Article 14Hindustan Paper Corporation Conduct, Discipline and Appeal Rules — Rule 23, 25Uttar Pradesh State Handloom Corporation Ltd. (Officers and Staff) Service Rules, 1981 — Rule 63A, 67
High Courts29 Jan 2011Dismissed
Smt. Madhulika Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 91
Constitution of India, 1950 — Article 14, 16, 309Uttar Pradesh Intermediate Education Act, 1921 — Section 16GUttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5
High Courts29 Jan 2011Allowed
Dr. Sanjeev Kumar Chawla Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 23 : (2011) 5 AWC 5341 : (2011) 130 FLR 401 : (2011) 2 UPLBEC 1582
Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 7
High Courts29 Jan 2011Dismissed
Dr. Ravi Raman Srivastava Vs State of U.P. and Another
Allahabad High Court · (2011) 5 ADJ 470 : (2011) 6 AWC 5650 : (2011) 3 UPLBEC 2014
Homeopathic Medical Service Rules, 1990 — Rule 16(1)
High Courts29 Jan 2011Dismissed
Kalloo and Others Vs Satti Din
Allahabad High Court · (2011) 2 ACR 1844
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, 100Contempt of Courts Act, 1971 — Section 12